COURT ARCHIVE

Delhi High Court judgments, 1997

1,057 judgments · page 15 of 53

High Courts12 Sept 1997

P.V. Narsimha Rao Vs Central Bureau of Investigation

Delhi High Court · (1997) 5 AD 265 : (1997) 68 DLT 553 : (1997) 43 DRJ 108 : (1997) RLR 567

Constitution of India, 1950 — Article 105, 75(2)Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 10

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High Courts12 Sept 1997

Manmohan Singh Vs Municipal Corporation of Delhi

Delhi High Court · (1997) 5 AD 911 : (1997) 68 DLT 801 : (1997) 43 DRJ 172 : (1997) 4 RCR(Civil) 187 : (1998) 2 RCR(Civil) 150 : (1998) 1 RCR(Rent) 363

Delhi Municipal Corporation Act, 1957 — Section 343

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High Courts11 Sept 1997

J.N. Luthra Vs S.N. Luthra

Delhi High Court · (1997) 70 DLT 788

Civil Procedure Code, 1908 (CPC) — Order 35 Rule 1

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High Courts11 Sept 1997

Union of India Vs Usha Beltron Ltd.

Delhi High Court · (1997) 09 DEL CK 0029

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High Courts11 Sept 1997

A. Rajagopalan Vs Murugan Textiles

Delhi High Court · (1997) 6 AD 177 : (1998) 3 CivCC 283 : (1998) 73 DLT 508 : (1998) 46 DRJ 387 : (1998) 119 PLR 39

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4

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High Courts11 Sept 1997

Syndicate Bank Vs Sunder Lal Taneja and Sons and Others

Delhi High Court · (1997) 6 AD 228 : (1997) 43 DRJ 599

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5

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High Courts10 Sept 1997

S. Bala Bawa Vs University of Delhi

Delhi High Court · (1997) 70 DLT 101 : (1997) 43 DRJ 177

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High Courts10 Sept 1997

Pt. Parmanand Katara Vs Union of India and another

Delhi High Court · (1997) 09 DEL CK 0069

Motor Vehicles Act, 1988 — Section 128, 129

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High Courts10 Sept 1997

Trakru Projects India Pvt. Ltd. Vs International Airports Authority of India

Delhi High Court · (1997) 5 AD 845 : (1998) 71 DLT 518

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High Courts10 Sept 1997

Punjab and Sind Bank Vs Hira Poultry Farm and Others

Delhi High Court · (1997) 70 DLT 52

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High Courts09 Sept 1997

D.M.S.D.B.E.C. Vs Union of India

Delhi High Court · (1997) 6 AD 617 : (1998) 71 DLT 58 : (1998) 44 DRJ 443

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10

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High Courts09 Sept 1997

Anand Prakash Gupta Vs Vidya Prakash Gupta

Delhi High Court · (1997) 6 AD 279 : (1998) 71 DLT 509 : (1998) 44 DRJ 556 : (1998) 118 PLR 81

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5

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High Courts09 Sept 1997

Kasturi Lal Jain Vs Inder Prakash Jain

Delhi High Court · (1998) 73 DLT 520 : (1998) 46 DRJ 183 : (1998) 119 PLR 41

Court Fees Act, 1870 — Section 7Specific Relief Act, 1963 — Section 31

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High Courts09 Sept 1997

New Multan Timber Store and Others Vs Rattan Chand Sood

Delhi High Court · (1997) 5 AD 837 : (1997) 68 DLT 680 : (1997) 43 DRJ 270 : (1997) 4 RCR(Civil) 238

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts09 Sept 1997

Municipal Corporation of Delhi Vs S.N. Pandit and Another

Delhi High Court · (1997) 68 DLT 844

Delhi Rent Control Act, 1958 — Section 6

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High Courts09 Sept 1997

Harbhajan Singh Vs Union of India

Delhi High Court · (1997) 5 AD 652 : (1997) CriLJ 142 : (1998) 1 Crimes 492 : (1997) 68 DLT 874 : (1997) 43 DRJ 224

Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)

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High Courts09 Sept 1997

Municipal Corporation of Delhi Vs A.C. Majumdar and Others

Delhi High Court · (1997) 70 DLT 99

Constitution of India, 1950 — Article 227

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High Courts09 Sept 1997

Punjab National Bank Vs Ravi Metal Industries

Delhi High Court · (1997) 6 AD 161 : (1998) 44 DRJ 424

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High Courts09 Sept 1997

SGT. Patel A.D. Vs Chief of Air Staff

Delhi High Court · (1997) 6 AD 551 : (1998) 71 DLT 125 : (1998) 44 DRJ 386

Constitution of India, 1950 — Article 20(2)

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High Courts09 Sept 1997

R and D Enterprises (Exports) Vs Air France

Delhi High Court · (1997) 5 AD 570 : AIR 1998 Delhi 193 : (1997) 70 DLT 63 : (1997) 43 DRJ 443 : (1998) 1 ILR Delhi 528

Court Fees Act, 1870 — Section 7, 7(1)Delhi High Court (Original Side) Rules, 1967 — Rule 4

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