High Courts03 Sept 1997
Tilak Raj Vs Union of India and Others
Delhi High Court · (1997) 09 DEL CK 0014
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 17 of 53
High Courts02 Sept 1997
Sumitra Sahai Vs Arya Orphanage
Delhi High Court · (1997) 5 AD 593 : (1998) 1 CivCC 342 : (1997) 68 DLT 793 : (1997) 43 DRJ 227 : (1997) 4 RCR(Civil) 292 : (1998) 1 RCR(Civil) 332
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Sept 1997
Bahadur Singh Vs Union of India and Others
Delhi High Court · (1997) 70 DLT 412
Constitution of India, 1950 — Article 226
High Courts02 Sept 1997
Kirpal Singh Khurana Vs Union of India
Delhi High Court · AIR 1996 Delhi 84 : (1997) 70 DLT 58
High Courts01 Sept 1997
Parmanand Katara Vs Union of India
Delhi High Court · (1997) 6 AD 237 : AIR 1998 Delhi 200 : (1997) 69 DLT 388 : (1997) 43 DRJ 515 : (1998) RLR 158
Motor Vehicles Act, 1988 — Section 128
High Courts01 Sept 1997
Devinder Gupta, K. Ramamoorthy and Shiv Charan Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1997) 69 DLT 180
Constitution of India, 1950 — Article 226
High Courts01 Sept 1997
Bhagwan Dai Vs Ministry for Development and Education
Delhi High Court · (1997) 43 DRJ 304
Constitution of India, 1950 — Article 226
High Courts01 Sept 1997
Kanwal Sawhney Vs New Delhi Municipal Committee
Delhi High Court · (1998) 71 DLT 238
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Sept 1997
Baljit Singh Vs Delhi Administration and Another
Delhi High Court · (1998) 1 AD 852 : (1997) 69 DLT 1022
Constitution of India, 1950 — Article 226
High Courts01 Sept 1997
William Jacks and Co. (India) Ltd. Vs Skipper Sales Pvt. Ltd. and Others
Delhi High Court · (1997) 6 AD 357 : (1997) 69 DLT 36
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2Constitution of India, 1950 — Article 300ASpecific Relief Act, 1963 — Section 5, 6
High Courts01 Sept 1997
Suresh Via Vs Mittal Plastic Industries, etc.
Delhi High Court · (1997) 69 DLT 1000 : (1998) 118 PLR 8
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts01 Sept 1997
K. Lalchandani Vs Meenu Lalchandani
Delhi High Court · (1997) 6 AD 44 : (1997) 68 DLT 712 : (1997) 2 DMC 363
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts01 Sept 1997
Syed Ahmed Bhukhari Vs State and Another
Delhi High Court · (1997) 6 AD 287 : (1997) 4 Crimes 204 : (1997) 69 DLT 525 : (1998) 1 ILR Delhi 43 : (1998) RLR 119
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 124A
High Courts01 Sept 1997
National Small Industries Corporation Ltd. Vs Vivek Electrodes (India) and Others
Delhi High Court · (1997) 4 AD 94 : (1997) 68 DLT 708
High Courts01 Sept 1997
Pominder Kumar Chhabra Vs Asha Devi
Delhi High Court · (1997) 6 AD 846 : (1997) 70 DLT 764 : (1997) 43 DRJ 790
Hindu Marriage Act, 1955 — Section 25
High Courts29 Aug 1997
Ajay Kumar Arora Vs Union of India and Others
Delhi High Court · (1998) 2 AD 430 : (1998) 3 Crimes 83 : (1996) 72 DLT 55 : (1998) 44 DRJ 38
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226
High Courts29 Aug 1997
Harkesh Vs Madan Jha, Financial Commissioner
Delhi High Court · (1997) 6 AD 91 : (1997) 68 DLT 701 : (1997) 43 DRJ 26
Delhi Co-operative Societies Rules, 1973 — Rule 25(1)
High Courts29 Aug 1997
Wall Groser Forgings Vs Murli Dhar and Others
Delhi High Court · (1997) 08 DEL CK 0064
Delhi Rent Control Act, 1958 — Section 38Limitation Act, 1963 — Section 5
High Courts29 Aug 1997
Centre for Public Interest Litigation Vs Union of India and Others
Delhi High Court · (1997) 5 AD 405 : (1997) 3 CLT 425 : (1997) 68 DLT 650 : (1997) 1 ILR Delhi 309 : (1997) RLR 585
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 143(1)
High Courts29 Aug 1997
Metropol India (P) Ltd. Vs Praveen Industries India
Delhi High Court · (1997) 43 DRJ 279
Civil Procedure Code, 1908 (CPC) — Section 104Trade and Merchandise Marks Act, 1958 — Section 28