High Courts20 Aug 1997
Commissioner of Income Tax Vs Prof. P.G.A. Nath
Delhi High Court · (1999) 154 CTR 402 : (1998) 234 ITR 854 : (1998) 101 TAXMAN 719
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 20 of 53
High Courts19 Aug 1997
Mohd. Jafar Vs Nahar Industrial Enterprises Ltd.
Delhi High Court · (1997) 5 AD 460 : (1998) 93 CompCas 717 : (1997) 68 DLT 340 : (1997) 42 DRJ 647 : (1998) 118 PLR 60
Companies Act, 1956 — Section 10F
High Courts19 Aug 1997
Bhupinder Kumar Vs Delhi Development Authority
Delhi High Court · (1998) 3 AD 822 : (1998) 71 DLT 461 : (1998) 118 PLR 68
Constitution of India, 1950 — Article 226
High Courts19 Aug 1997
Salim Ahmed Vs State
Delhi High Court · (1997) 5 AD 458 : (1997) 68 DLT 350 : (1997) 42 DRJ 646 : (1997) 4 RCR(Criminal) 436
High Courts14 Aug 1997
Shanti Sarup Verma Vs Sat Narain
Delhi High Court · (1997) 6 AD 837 : (1997) 70 DLT 478 : (1998) 44 DRJ 46
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Aug 1997
Sohan Lal Vs Union of India
Delhi High Court · (1997) 68 DLT 550 : (1997) 42 DRJ 735
High Courts13 Aug 1997
Trilok Chand Tyagi Vs Delhi Development Authority
Delhi High Court · (1997) 6 AD 109 : (1997) 68 DLT 544 : (1997) 42 DRJ 732 : (1998) 1 RCR(Civil) 410
High Courts12 Aug 1997
Municipal Corporation of Delhi Vs Adways
Delhi High Court · (1997) 4 AD 917 : AIR 1998 Delhi 141 : (1997) 68 DLT 328 : (1997) 42 DRJ 721
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts12 Aug 1997
Ashwani Kumar and Another Vs State (Government of National Capital Territory of Delhi)
Delhi High Court · (1997) 70 DLT 34 : (1998) 2 DMC 481
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 498A
High Courts12 Aug 1997
Bharat Lal Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 384 : (1997) 70 DLT 43 : (1997) 42 DRJ 765
High Courts08 Aug 1997
Gauri Shankar Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 377 : (1997) 2 ARBLR 686 : (1997) 68 DLT 734 : (1997) 42 DRJ 738
High Courts08 Aug 1997
Mohd. Ameer Deen Habib Vs Enforcement Directorate
Delhi High Court · (1997) 4 AD 869 : (1997) CriLJ 4581 : (1997) 4 Crimes 303 : (1997) 68 DLT 426 : (1997) 42 DRJ 562 : (1997) RLR 518
Criminal Procedure Code, 1973 (CrPC) — Section 438Foreign Exchange Regulation Act, 1973 — Section 8(1)
High Courts08 Aug 1997
Utpal Mishra Vs Nicelai Christensen
Delhi High Court · (1997) 4 AD 929 : (1997) CriLJ 4475 : (1997) 4 Crimes 108 : (1997) 68 DLT 311 : (1997) 42 DRJ 713 : (1997) 1 ILR Delhi 650 : (1997) 4 RCR(Criminal) 458
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts08 Aug 1997
Bharat Zink (P) Ltd. Vs Union of India
Delhi High Court · (1997) 5 AD 866 : (1997) 68 DLT 822 : (1997) 43 DRJ 389
Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts08 Aug 1997
Bhartiya Construction Co. Vs Chairman, Delhi Development Authority
Delhi High Court · (1997) 5 AD 883 : (1997) 2 ARBLR 369 : (1997) 68 DLT 520 : (1997) 42 DRJ 768
High Courts08 Aug 1997Allowed
International Computers Consultants Vs Home Computer Services (P) Ltd.
Delhi High Court · (1997) 08 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(5)Companies Act, 1956 — Section 34Evidence Act, 1872 — Section 114
High Courts08 Aug 1997
Afsar Hussain Vs National Capital Territory of Delhi
Delhi High Court · (1998) 2 AD 451 : (1998) 72 DLT 261 : (1998) 44 DRJ 37
High Courts08 Aug 1997
Commissioner of Income Tax Vs National Sports Club of India
Delhi High Court · (1998) 230 ITR 780
High Courts08 Aug 1997
Pravesh Kumar Sahni Vs Manjushree Production
Delhi High Court · (1997) 08 DEL CK 0013
High Courts08 Aug 1997
Parvesh Kumar Sahni Vs Manjushree Production
Delhi High Court · (1997) 5 AD 123 : (1997) 2 ARBLR 446 : (1997) 69 DLT 984