High Courts04 Aug 1997
Mangal Sain Vs Union of India
Delhi High Court · (1998) 71 DLT 761 : (1997) 42 DRJ 766
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 22 of 53
High Courts01 Aug 1997
Delhi Northern Railway Accounts Employees Co-operative Housing Society Ltd. Vs Lt. Governor and Others
Delhi High Court · (1997) 68 DLT 153 : (1997) 42 DRJ 492
High Courts01 Aug 1997
Ved Prakash Gupta Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 4 AD 965 : (1997) 68 DLT 106 : (1997) 43 DRJ 93
High Courts01 Aug 1997
Geetha S. Nair Vs Delhi Administration
Delhi High Court · (1997) 68 DLT 118 : (1997) 43 DRJ 305
High Courts01 Aug 1997Dismissed
F.A.B. Axles (P) Ltd. Vs F.A.G. Rugelfischer Georg Schafer
Delhi High Court · (1997) 5 AD 637 : (1997) 2 ARBLR 453 : (1997) 68 DLT 433 : (1997) 42 DRJ 517
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 148A
High Courts01 Aug 1997
Delhi Northern Railway Accounts Employees Co-operative Group Housing Society Vs Lt. Governor
Delhi High Court · (1997) 68 DLT 146 : (1997) 4 RCR(Civil) 223
Constitution of India, 1950 — Article 226
High Courts01 Aug 1997Dismissed
Vinood Chadha Vs Delhi Development Authority
Delhi High Court · (1997) 5 AD 13 : (1997) 68 DLT 174 : (1997) 42 DRJ 499
Constitution of India, 1950 — Article 226
High Courts01 Aug 1997
Sudarshan Devi Vs Mohd. Yasin
Delhi High Court · (1997) 2 ACC 268 : (1998) ACJ 1212 : (1997) 4 AD 1021 : (1997) 68 DLT 122 : (1997) 43 DRJ 309 : (1998) 118 PLR 51
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Aug 1997
P. and S. (India) Corporation and Another Vs Premier Tools and Others
Delhi High Court · (1997) 5 AD 619 : (1997) 68 DLT 420
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Delhi Municipal Corporation Act, 1957 — Section 282
High Courts01 Aug 1997
Kapil Bhatia and Others Vs Delhi Express Travels Pvt. Ltd. and Others
Delhi High Court · (1997) 5 AD 563 : (1997) 68 DLT 344 : (1998) 118 PLR 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Aug 1997
National Building Construction Corpn. Ltd. (NBCC) Vs IRCON International Ltd.
Delhi High Court · (1998) 44 DRJ 399
High Courts01 Aug 1997
Satish Kumar Gupta Vs Fine Grapes Orchand (P.) Ltd. and Another
Delhi High Court · (1997) 5 AD 586 : (1997) 68 DLT 381
High Courts01 Aug 1997
K.C. Chhibber Vs Delhi Development Authority
Delhi High Court · (1997) 68 DLT 169
High Courts01 Aug 1997
International Computers Consultants Vs Home Computers Services (P) Ltd.
Delhi High Court · (1997) 5 AD 662 : (1997) 2 CivCC 402 : (1997) 68 DLT 407 : (1997) 117 PLR 10 : (1997) 4 RCR(Civil) 167
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts01 Aug 1997
Surender Kumar Gupta Vs Delhi Development Authority and Another
Delhi High Court · (1997) 2 ARBLR 401 : (1997) 68 DLT 189
High Courts01 Aug 1997
Kartar Singh Vs Sube Singh
Delhi High Court · (1997) 68 DLT 815 : (1997) 43 DRJ 302
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts01 Aug 1997
Parmanand Jha Vs Sanatan Dharam Sabha
Delhi High Court · (1997) 4 AD 683 : (1997) 68 DLT 383 : (1997) 42 DRJ 579
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Aug 1997
M.G.F. (India) Ltd. Vs B.O.C. Properties Ltd. and another
Delhi High Court · (1997) 08 DEL CK 0006