High Courts15 Jul 1997
H.C. Shastri Vs Dolphin Canpack (P) Ltd.
Delhi High Court · (1997) 4 AD 798 : (1998) 93 CompCas 201 : (1997) 68 DLT 471 : (1997) 42 DRJ 702
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 26 of 53
High Courts15 Jul 1997
Satyam Builders Vs Delhi Development Authority and Another
Delhi High Court · (1997) 4 AD 789 : (1997) 2 ARBLR 259 : (1997) 67 DLT 865
High Courts15 Jul 1997
Motor and General Finance Ltd. Vs P.M. Mohammed and Another
Delhi High Court · (1997) 5 AD 143 : (1998) 71 DLT 759
Arbitration Act, 1940 — Section 20
High Courts15 Jul 1997
Tirath Raj Vs Municipal Corporation of Delhi
Delhi High Court · (1997) 4 AD 652 : (1997) 68 DLT 635 : (1997) 42 DRJ 632 : (1998) 1 ILR Delhi 534
Constitution of India, 1950 — Article 226
High Courts15 Jul 1997
Brij Mohan @ Mohan @ Pappu Vs State
Delhi High Court · (1997) 4 AD 586 : (1997) CriLJ 4266 : (1997) 68 DLT 779 : (1997) 42 DRJ 469 : (1997) 4 RCR(Criminal) 504
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts15 Jul 1997
Prem Chand Gupta Vs Management of Municipal Corporation of Delhi
Delhi High Court · (1997) 68 DLT 876 : (1997) 42 DRJ 555
Central Civil Services (Temporary Service) Rules, 1949 — Rule 5
High Courts15 Jul 1997
Union of India Vs Rattan Kul Bhushan
Delhi High Court · (1997) 70 DLT 591
Land Acquisition Act, 1894 — Section 28
High Courts15 Jul 1997
S.B.L. Ltd. Vs Himalaya Drug Co.
Delhi High Court · (1997) 4 AD 757 : AIR 1998 Delhi 126 : (1997) 2 ARBLR 650 : (1997) 67 DLT 803 : (1997) 2 ILR Delhi 168
High Courts15 Jul 1997
Apparel Export Promotion Council and Another Vs A.K. Chopra and Others
Delhi High Court · (1997) 4 AD 646 : (1997) 68 DLT 303 : (1997) 42 DRJ 526
High Courts15 Jul 1997
Shivkar Exports Vs State Bank of Patiala
Delhi High Court · (1997) 4 AD 672 : (1997) 2 BC 506 : (1997) 67 DLT 625 : (1997) 42 DRJ 325
Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts15 Jul 1997
State Vs Syed Ahmed Bhukhari
Delhi High Court · (1997) CriLJ 4608 : (1997) 68 DLT 274 : (1997) 42 DRJ 472 : (1997) 4 RCR(Criminal) 455
Civil Procedure Code, 1908 (CPC) — Section 124ACriminal Procedure Code, 1973 (CrPC) — Section 173, 321
High Courts15 Jul 1997
Anil Jain Vs Madhunam Appliances (P) Ltd.
Delhi High Court · (1997) 4 AD 714 : (1997) 2 ARBLR 325 : (1997) 68 DLT 194 : (1997) 42 DRJ 724 : (1998) 118 PLR 56 : (1997) 4 RCR(Civil) 171 : (1998) 1 RCR(Civil) 149
High Courts14 Jul 1997
Dev Raj Gupta Vs New Delhi Municipal Committee
Delhi High Court · (1997) 4 AD 608 : (1997) 68 DLT 62 : (1997) 42 DRJ 510 : (1997) 1 ILR Delhi 639 : (1998) 1 RCR(Civil) 396
Punjab Municipal Act, 1911 — Section 189Urban Land (Ceiling and Regulation) Act, 1976 — Section 22
High Courts14 Jul 1997
Delhi Golf Club Limited Vs New Delhi Municipal Corporation
Delhi High Court · (1997) 4 AD 625 : AIR 1997 Delhi 347 : (1997) 68 DLT 222 : (1997) 42 DRJ 792 : (1997) 4 RCR(Civil) 257
High Courts11 Jul 1997
Ajit Kumar Vs State
Delhi High Court · (1997) 4 AD 469 : (1997) 68 DLT 280 : (1997) 42 DRJ 522
Penal Code, 1860 (IPC) — Section 366
High Courts11 Jul 1997
Mahinder Singh Hada Vs Union of India
Delhi High Court · (1997) 07 DEL CK 0065
Constitution of India, 1950 — Article 22(5)
High Courts11 Jul 1997
Lalit Mohan Vs Union of India
Delhi High Court · (1997) 4 AD 570 : (1997) CriLJ 4055 : (1998) 1 Crimes 221 : (1997) 68 DLT 482 : (1997) 42 DRJ 583
Constitution of India, 1950 — Article 226
High Courts11 Jul 1997
Varyam Singh Vs Union of India
Delhi High Court · (1997) 6 AD 568 : (1997) CriLJ 4053 : (1997) 67 DLT 934 : (1997) 42 DRJ 467
Constitution of India, 1950 — Article 226
High Courts11 Jul 1997
Dayanita Singh Vs Ranjit Kaur
Delhi High Court · (1997) 4 AD 942 : (1997) 68 DLT 45 : (1997) 42 DRJ 686
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts10 Jul 1997
Rajinder Kumar @ Titoo Vs State
Delhi High Court · (1997) 4 AD 601 : (1998) CriLJ 51 : (1997) 70 DLT 585 : (1997) 42 DRJ 536
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21