High Courts09 Jul 1997

Ranjana Saxena Vs Prabhash Saxena

Delhi High Court · (1997) 5 AD 57 : (1997) 2 CivCC 673 : (1997) 70 DLT 731 : (1997) 2 DMC 317 : (1997) 42 DRJ 676 : (1997) 4 RCR(Civil) 248

Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Jul 1997

Iqbal Krishan Vs Maharaj Krishan

Delhi High Court · (1997) 4 AD 590 : (1997) 4 CLT 66 : (1997) 68 DLT 318 : (1997) 42 DRJ 527 : (1997) 1 ILR Delhi 713 : (1998) 1 RCR(Civil) 406

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3