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Delhi High Court judgments, 1997

1,057 judgments · page 29 of 53

High Courts29 May 1997

Raj Kumari Kapoor Vs C.K. Dass

Delhi High Court · (1997) 4 AD 98 : (1997) 68 DLT 774 : (1997) 42 DRJ 1 : (1997) RLR 487

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 35
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High Courts29 May 1997

Cofex Exports Ltd. Vs Canara Bank

Delhi High Court · AIR 1997 Delhi 355 : (1997) 2 BC 438 : (1998) 92 CompCas 583 : (1997) 43 DRJ 754 : (1998) 1 RCR(Civil) 158

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17
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High Courts28 May 1997

Kailash Chand Gupta Vs State

Delhi High Court · (1997) 70 DLT 341 : (1997) 42 DRJ 357

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 482
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High Courts27 May 1997

Gajender Singh Vs Union of India

Delhi High Court · (1997) 4 AD 582 : (1997) CriLJ 4167 : (1997) 68 DLT 546 : (1997) 42 DRJ 532

Border Security Force Rules, 1969 — Rule 101Penal Code, 1860 (IPC) — Section 307
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