High Courts15 Feb 1996

Balbir Singh Vs State

Delhi High Court · (1996) 2 AD 528 : (1996) CriLJ 2403 : (1996) 61 DLT 727 : (1996) 37 DRJ 35

Penal Code, 1860 (IPC) — Section 376
High Courts13 Feb 1996Allowed

Nazim Vs State

Delhi High Court · (1996) 02 DEL CK 0071

Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 1996

Manoj Pant Vs State

Delhi High Court · (1996) 1 AD 729 : (1996) 36 DRJ 553 : (1996) 2 RCR(Criminal) 415 : (1996) RLR 197

Delhi Police Act, 1978 — Section 140Penal Code, 1860 (IPC) — Section 161