High Courts01 Jan 1996
Union of India Vs Jagat Ram Trehan and Sons
Delhi High Court · (1996) 2 AD 479 : AIR 1996 Delhi 191 : (1996) 36 DRJ 466 : (1996) RLR 310
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 51 of 51
High Courts01 Jan 1996
C.S. Vedi Vs Kirpal Singh
Delhi High Court · (1996) 61 DLT 328 : (1996) 36 DRJ 214
High Courts01 Jan 1996
Surender Arora Vs State
Delhi High Court · (1996) 1 AD 425 : (1996) 37 DRJ 383
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Jan 1996
Inder Singh and Others Vs State
Delhi High Court · (1996) 1 AD 305 : (1996) 61 DLT 566
Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 1996
K.G. Khosla Compressors Limited Vs Survika Industries
Delhi High Court · (1996) 61 DLT 325
High Courts01 Jan 1996
Narain Baralia Vs Rajeshwar Dayal
Delhi High Court · (1996) 61 DLT 311 : (1996) 36 DRJ 217
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3