High Courts08 Feb 1996
Raksha Arora Vs S.D. Technical Services (P) Ltd.
Delhi High Court · (1996) 37 DRJ 285
Succession Act, 1925 — Section 88
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 43 of 51
High Courts07 Feb 1996
Anil Kumar Vs State
Delhi High Court · (1996) 1 AD 665 : (1996) CriLJ 2491
Arms Act, 1959 — Section 27
High Courts07 Feb 1996
Sh. Mangat Ram and Others Vs Vice Chairman, D.D.A.
Delhi High Court · (1996) 02 DEL CK 0024
High Courts05 Feb 1996
Ram Bilas Vs Presiding Officer, Labour Court No. II
Delhi High Court · (1997) 41 DRJ 239
Constitution of India, 1950 — Article 226
High Courts05 Feb 1996
B.L. Gupta Construction (P) Ltd. Vs Bharat Co-operative Group Housing Society Ltd.
Delhi High Court · (1996) 1 AD 849 : (1996) 36 DRJ 752
High Courts05 Feb 1996
M/s. Rani Construction Pvt. Ltd. Vs Union of India
Delhi High Court · (1996) 02 DEL CK 0051
High Courts05 Feb 1996
M/s. B.L. Gupta Construction (P.) Ltd. Vs Bharat Co-operative Group Housing Society Ltd.
Delhi High Court · (1996) 1 AD 849 : (1996) 36 DRJ 752
High Courts02 Feb 1996
Shakuntala Devi Vs Ashok Kumar Bajaj
Delhi High Court · (1996) 1 AD 717 : (1996) 61 DLT 741 : (1996) RLR 122
Delhi Rent Control Act, 1958 — Section 14D
High Courts02 Feb 1996
S.C.L. Malik Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 1 AD 644 : (1996) 61 DLT 661 : (1996) 36 DRJ 404
Delhi Municipal Corporation Act, 1957 — Section 507Evidence Act, 1872 — Section 115
High Courts02 Feb 1996
State Bank of India and Others Vs Gujarmal Modi Hospital and Research Centre for Medical Sciences
Delhi High Court · (1996) 1 AD 608 : (1996) 1 BC 341 : (1996) 61 DLT 614 : (1996) 112 PLR 48
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17
High Courts02 Feb 1996
M/s. Attar Singh and Brothers Vs Delhi Development Authority
Delhi High Court · (1996) 02 DEL CK 0028
High Courts02 Feb 1996
Jai Chand Vs The State
Delhi High Court · (1996) 1 AD 576 : (1996) CriLJ 2039 : (1996) 3 Crimes 160 : (1996) 36 DRJ 424 : (1996) 2 RCR(Criminal) 244
High Courts01 Feb 1996
Lakshmi and Others Vs State
Delhi High Court · (1996) RLR 196
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts01 Feb 1996
Ved Kumari Vs Tarachand
Delhi High Court · (1996) 1 AD 870 : (1996) 36 DRJ 646
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Feb 1996
Maharaj Krishan Vs Iqbal Krishan
Delhi High Court · (1996) 1 AD 743 : (1996) 61 DLT 693 : (1996) 36 DRJ 502
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Feb 1996
Hari Kishore Vs State
Delhi High Court · (1996) 1 AD 981 : (1996) CriLJ 2540 : (1996) 62 DLT 100
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 1996
I.T.C. Vs New Delhi Municipal Committee
Delhi High Court · (1996) 1 AD 995 : (1996) 36 DRJ 702
Constitution of India, 1950 — Article 226
High Courts01 Feb 1996
Ashok Rai Vs Trilok Nath
Delhi High Court · (1996) 61 DLT 815
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Feb 1996
Dhruv Goyal and Others Vs Anand Prakash Goyal and Others
Delhi High Court · (1996) 62 DLT 403 : (1996) 113 PLR 49
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts01 Feb 1996
P.S. Aggarwal Vs N.D.M.C.
Delhi High Court · (1996) 61 DLT 883
Constitution of India, 1950 — Article 226New Delhi Municipal Council Act, 1994 — Section 115, 116