High Courts26 Feb 1996
B.R. Rasaily Vs The Presiding Officer, Labour Court and Another
Delhi High Court · (1996) 62 DLT 301 : (1996) 73 FLR 1216 : (1996) 2 LLJ 22 : (1996) 2 SLJ 89
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 41 of 51
High Courts23 Feb 1996
Babu Lal Barwa Vs Delhi Development Authority and Others
Delhi High Court · (1996) 63 DLT 35
High Courts23 Feb 1996
Krishan Lal @ Krishan Kumar Vs K.M. Sharma
Delhi High Court · (1996) 1 AD 1108 : (1996) 62 DLT 411
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts23 Feb 1996
Hem Chand etc. Vs Hari Kishan, Jayna CC
Delhi High Court · (1996) RLR 189
Delhi Rent Control Act, 1958 — Section 14
High Courts23 Feb 1996
Man Mohan Lal Vs Suman Lal
Delhi High Court · (1996) 1 AD 925 : (1996) 63 DLT 772 : (1997) 1 RCR(Criminal) 348
Hindu Marriage Act, 1955 — Section 24
High Courts23 Feb 1996
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1996) 135 CTR 4 : (1996) 219 ITR 267
High Courts22 Feb 1996
M/s. Altos India Ltd. Vs M/s. Goyal Gases Ltd.
Delhi High Court · (1996) 02 DEL CK 0049
High Courts22 Feb 1996
International Security and Intelligence Agency Ltd. Vs Municipal Corporation of Delhi and others
Delhi High Court · (1996) 02 DEL CK 0016
High Courts20 Feb 1996Dismissed
Krishna and Co. Vs Union of India (UOI)
Delhi High Court · (2003) 159 ELT 32
Customs Act, 1962 — Section 111, 112, 124
High Courts19 Feb 1996Dismissed
Bharat Steel Tube Ltd. Vs Ranjit Singh
Delhi High Court · (1996) 62 DLT 220 : (1996) RLR 200
Delhi Rent Control Act, 1958 — Section 6(2)
High Courts16 Feb 1996
Apari Vs State and Others
Delhi High Court · (1996) 1 AD 887 : (1996) CriLJ 3941 : (1996) 61 DLT 844
Constitution of India, 1950 — Article 226
High Courts16 Feb 1996
K.M.A. Ltd. and another Vs Union of India and others
Delhi High Court · (1996) 86 CompCas 725
High Courts15 Feb 1996
Hans Raj Vs Delhi Development Authority and Others
Delhi High Court · (1996) 62 DLT 577
High Courts15 Feb 1996
Zamiir Ahmed Vs The State
Delhi High Court · (1996) CriLJ 2354 : (1996) ILR Delhi 689
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376
High Courts15 Feb 1996
Ram Niwas Gupta Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1996) 63 DLT 753
High Courts15 Feb 1996
Bhagwat Parshad Kesri Vs Nafe Singh and Others
Delhi High Court · (1996) 2 ACC 39
High Courts15 Feb 1996
Kellogg Company Vs Pravin Kumar Bhadabhai and another
Delhi High Court · (1996) 36 DRJ 509
High Courts15 Feb 1996
Clifton Electronics Vs Lt. Governor
Delhi High Court · (1996) 2 AD 580 : (1996) 36 DRJ 462 : (1996) 2 LLJ 1110
High Courts15 Feb 1996
State Bank of India Vs Sanjeev Malik and others
Delhi High Court · AIR 1996 Delhi 284 : (1996) ILR Delhi 1(2)