High Courts01 Mar 1996
Gulam Mohd. Vs State
Delhi High Court · (1996) 2 AD 150 : (1996) 3 Crimes 272 : (1996) 37 DRJ 32
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 39 of 51
High Courts01 Mar 1996Dismissed
Amar Singh Chawalwala Vs Shree Wardhman Rice and General Mills
Delhi High Court · (1996) 37 DRJ 97
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Mar 1996
K.L. Bhatia Vs Gurmit Singh
Delhi High Court · (1996) 37 DRJ 189
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Mar 1996
Neelam Mahajan Singh Vs Commissioner of Police
Delhi High Court · (1996) CriLJ 2725 : (1996) 61 DLT 871 : (1996) 37 DRJ 154
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 292
High Courts01 Mar 1996
S.A. Jawad Vs Delhi Municipal Corporation
Delhi High Court · (1996) 63 DLT 152 : (1996) 38 DRJ 186
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Mar 1996
Oriental Bank of Commerce Vs Mohan Gupta
Delhi High Court · (1996) 2 AD 368 : (1996) 62 DLT 239
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2
High Courts01 Mar 1996
Mohar Singh and Another Vs Sardari Lal and Others
Delhi High Court · (1996) 2 BC 85 : (1996) 63 DLT 55
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Mar 1996
Indian Oil Corporation Vs Mastana Jogi International (Pvt.) Limited
Delhi High Court · (1996) 2 AD 280 : (1996) 62 DLT 195
High Courts01 Mar 1996
Atlas Industrial Corporation Vs Graphic Machineries
Delhi High Court · (1996) 2 BC 93 : (1996) 63 DLT 87
High Courts01 Mar 1996
Ambica Processing Inds Vs Union of India
Delhi High Court · (1996) 1 AD 1008 : (1996) 36 DRJ 668
High Courts01 Mar 1996
Bedi Construction Co. Vs Delhi Development Authority and Others
Delhi High Court · (1996) 62 DLT 190
High Courts01 Mar 1996
Bedi Construction Co. Vs A.P. Paracer and Another
Delhi High Court · (1996) 62 DLT 479 : (1996) 113 PLR 53
High Courts01 Mar 1996
M/s. R.K. Constructions Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1996) 03 DEL CK 0019
High Courts01 Mar 1996
Rattan Kumar Gupta Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1996) 37 DRJ 491
High Courts01 Mar 1996
R.S. Arya Vs T.R. Dewan
Delhi High Court · (1996) 1 AD 940 : (1996) 36 DRJ 673
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Mar 1996
Lahori Mal and Sons and Another Vs Union of India and Another
Delhi High Court · (1996) 1 AD 1057 : (1996) 62 DLT 268
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Mar 1996
Alka Vs R.K. Gautam
Delhi High Court · (1996) 2 AD 4 : AIR 1996 Delhi 276 : (1996) 62 DLT 109 : (1996) 37 DRJ 167
Hindu Marriage Act, 1955 — Section 13(1)
High Courts29 Feb 1996
P.K. Gupta Vs Gold Craft Cooperative Group Housing Society Ltd.
Delhi High Court · (1996) 37 DRJ 69
Delhi Co-operative Societies Rules, 1973 — Rule 36(3)
High Courts29 Feb 1996
Alimuddin Vs The Registrar Co-operative Societies and Others
Delhi High Court · (1996) 63 DLT 655
Delhi Co-operative Societies Rules, 1973 — Rule 25(1)
High Courts29 Feb 1996
Municipal Corporation of Delhi Vs Mohd. Ishtaaq
Delhi High Court · (1996) 37 DRJ 25 : (1996) 2 LLJ 388