High Courts29 Feb 1996
Pushpa Wati Vs Mahendra Kumar and Another
Delhi High Court · (1996) 2 AD 20 : (1996) 62 DLT 87 : (1996) RLR 213
Delhi Rent Control Act, 1958 — Section 14(l)
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 40 of 51
High Courts29 Feb 1996
Ghanshyam Das Aggarwal Vs Delhi Development Authority
Delhi High Court · (1996) 1 AD 1103 : (1996) 37 DRJ 485
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 29
High Courts29 Feb 1996
Misha Vadera Vs Ravi Kumar
Delhi High Court · (1996) 2 AD 113 : (2003) 39 DRJ 7
High Courts29 Feb 1996
Himachal Telematics Limited Vs Himachal Futuristic Communications Limited
Delhi High Court · (1996) 2 AD 423 : (1996) 86 CompCas 325 : (1996) 62 DLT 138 : (1996) 37 DRJ 476
Companies Act, 1956 — Section 391
High Courts29 Feb 1996
Karan Singh and Phoolwati Vs New Delhi Municipal Committee
Delhi High Court · (1996) RLR 195
Contempt of Courts Act, 1971 — Section 12
High Courts29 Feb 1996
Democratic Builders Vs Union of India
Delhi High Court · (1996) 02 DEL CK 0030
High Courts29 Feb 1996
Hari Vansh Chawla Vs M/s. Prem Kutir Co-operative
Delhi High Court · (1996) 02 DEL CK 0026
High Courts29 Feb 1996
Surender Arora Vs P.N. Mehta and Another
Delhi High Court · (1996) 62 DLT 124 : (1996) 113 PLR 1
High Courts29 Feb 1996
Common Cause Vs Union of India
Delhi High Court · (1996) 62 DLT 55 : (1996) 37 DRJ 418
All India Institute of Medical Sciences Act, 1956 — Section 4
High Courts28 Feb 1996
Vivek Gupta and Others Vs Lakshmi Chand Bararia
Delhi High Court · (1996) 62 DLT 177
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Feb 1996
Municipal Corporation of Delhi Vs Sujan Singh and Another
Delhi High Court · (1996) 62 DLT 542
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Feb 1996
Municipal Corporation of Delhi Vs Rohtas
Delhi High Court · (1996) 62 DLT 524 : (1996) 37 DRJ 389 : (1996) 2 LLJ 554 : (1996) 113 PLR 62
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Feb 1996
Raj Bahadur alias Denny and another etc. Vs State
Delhi High Court · (1996) CriLJ 2364 : (1996) 3 RCR(Criminal) 518
High Courts28 Feb 1996
Dr. Chanemouga Soundaram C. and others Vs All India Institute of Medical Sciences and others
Delhi High Court · AIR 1996 Delhi 291
High Courts28 Feb 1996
The East India Hotels Ltd. Vs Jyoti Private Limited
Delhi High Court · (1996) 36 DRJ 706
High Courts28 Feb 1996
International Airports Authority of India Vs Akhil Sibal
Delhi High Court · (1996) 2 AD 317 : (1996) 37 DRJ 1
Delhi High Court Act, 1966 — Section 10Land Acquisition Act, 1894 — Section 6
High Courts27 Feb 1996
National Textile Corporation Vs Subhkarandas Chiranjilal and Others
Delhi High Court · (1996) 62 DLT 278
Contract Act, 1872 — Section 151
High Courts27 Feb 1996
Arun Kumar Vs State
Delhi High Court · (1996) 1 AD 955 : (1996) CriLJ 2280 : (1996) 61 DLT 887 : (1996) 37 DRJ 242
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts26 Feb 1996
Kishori Lal and Mukat Behari Lal Mathur Vs Siri Krishan, S.N. Nigam and Another
Delhi High Court · (1996) 63 DLT 577
Delhi Rent Control Act, 1958 — Section 2(1)
High Courts26 Feb 1996
M/s. Kailash and Associates Vs New Delhi Municipal Corporation
Delhi High Court · (1996) 02 DEL CK 0025