COURT ARCHIVE

Delhi High Court judgments, 1996

1,006 judgments · page 38 of 51

High Courts06 Mar 1996

Didi Modes Pvt. Ltd. and Another Vs Hind Trading Manufacturing Company

Delhi High Court · (1996) ILR Delhi 144

Delhi Rent Control Act, 1958 — Section 45Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105

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High Courts06 Mar 1996

Rai Singh Vs The State

Delhi High Court · (1996) 1 ALT(Cri) 24 : (1996) CriLJ 2259 : (1996) 2 RCR(Criminal) 507

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307

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High Courts06 Mar 1996

Amita Gulati and Others Vs Union of India and Others

Delhi High Court · (1996) ILR Delhi 327

Constitution of India, 1950 — Article 14, 16(1), 226, 311, 32(1)

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High Courts06 Mar 1996

S. Ajit Singh Vs Ramswaroopi Devi

Delhi High Court · (1996) 2 AD 309 : (1996) 63 DLT 599 : (1996) 37 DRJ 330 : (1996) RLR 299

Delhi Rent Control Act, 1958 — Section 2

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High Courts06 Mar 1996

M/s. Didi Modes Pvt. Ltd. and another Vs M/s. Hind Trading and Manufacturing Co.

Delhi High Court · AIR 1996 Delhi 319

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High Courts06 Mar 1996

Smt. Alka Vs Dr. R.K. Gautam

Delhi High Court · (1996) 03 DEL CK 0025

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High Courts04 Mar 1996

Pepsi Foods Vs Jai Drinks (P) Ltd. Jai Drinks (P) Ltd. Vs Pepsi Foods Ltd.

Delhi High Court · (1996) 36 DRJ 711

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

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High Courts04 Mar 1996

APOGEE INTERNATIONAL LTD. Vs UNION OF INDIA and Another ANIL KAPOOR Vs ITO and Another

Delhi High Court · (1997) 137 CTR 93

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High Courts04 Mar 1996

Apogee International Ltd. Vs Union of India and Another Anil Kapoor Vs ITO and Another

Delhi High Court · (1996) 220 ITR 248

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High Courts04 Mar 1996

Dr. V.J.A. Flynn Vs S.S. Chauhan and another

Delhi High Court · (1996) CriLJ 3080 : (1996) 37 DRJ 195 : (1998) 1 ILR Delhi 426 : (1998) ILR Delhi 426 : (1996) 3 RCR(Criminal) 579

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High Courts04 Mar 1996

Mahanagar Telephone Nigam Ltd. Vs M/s. J.K. Anand

Delhi High Court · (1996) 1 ARBLR 461

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High Courts01 Mar 1996

Flex Foods Ltd. Vs Registrar of Companies (Delhi and Haryana)

Delhi High Court · (1996) 37 DRJ 60

Criminal Procedure Code, 1973 (CrPC) — Section 204

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High Courts01 Mar 1996

V.K. Bhatnagar Vs Municipal Corporation of Delhi

Delhi High Court · (1996) 2 AD 279 : (1996) 63 DLT 837 : (1996) 37 DRJ 121

Delhi Municipal Corporation (Amendment) Act, 1987 — Section 283

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High Courts01 Mar 1996

Vijay Mendiratta Vs N.D.M.C.

Delhi High Court · (1996) 2 AD 290 : (1996) 37 DRJ 181

Constitution of India, 1950 — Article 226

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High Courts01 Mar 1996

Jasso Vs State

Delhi High Court · (1996) 2 AD 437 : (1996) 37 DRJ 119

Penal Code, 1860 (IPC) — Section 326

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High Courts01 Mar 1996

Dhanraj Gupta Vs Savitri Malhotra and Others

Delhi High Court · (1996) ILR Delhi 345

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Limitation Act, 1908 — Article 182, 183

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High Courts01 Mar 1996

Paramount Publicity Pvt. Ltd. and Another Vs New Delhi Municipal Committee

Delhi High Court · (1996) 62 DLT 156

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High Courts01 Mar 1996

Murti Sh. Jagan Nathji Vs Delhi Administration

Delhi High Court · (1996) 2 AD 285 : (1996) 63 DLT 784 : (1996) 37 DRJ 61

Constitution of India, 1950 — Article 226

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High Courts01 Mar 1996

Synthes AG Chur Vs Rob Mathys India (P) Ltd.

Delhi High Court · (1996) 38 DRJ 51

Civil Procedure Code, 1908 (CPC) — Section 9Copyright Act, 1957 — Section 2Trade and Merchandise Marks Act, 1958 — Section 27

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High Courts01 Mar 1996

Santosh Tuli Vs Ram Nath Passi

Delhi High Court · (1996) 1 AD 952 : (1996) 62 DLT 151 : (1996) 38 DRJ 188 : (1996) 113 PLR 7

Civil Procedure Code, 1908 (CPC) — Section 151

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