High Courts12 Mar 1996
D.T.T.D.C. Vs D.R. Mehra and Sons
Delhi High Court · AIR 1996 Delhi 351 : (1996) 62 DLT 234 : (1996) 37 DRJ 183
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 37 of 51
High Courts12 Mar 1996
State Bank of India Vs Vijay Kumar Tayal and others
Delhi High Court · (1997) 89 CompCas 424
High Courts12 Mar 1996
M/s. Atlas Industrial Corporation Vs M/s. Graphic Machineries
Delhi High Court · (1996) 03 DEL CK 0021
High Courts12 Mar 1996
N.S. Padmanabhan Vs Padmini
Delhi High Court · (1996) 62 DLT 533 : (1996) 113 PLR 70
Hindu Marriage (Amendment) Act, 1956 — Section 13B
High Courts11 Mar 1996
S.L. Associates Pvt. Ltd. Vs Karnataka Handloom Development
Delhi High Court · (1996) 5 AD 473 : (1996) 2 CLT 364 : (1996) 62 DLT 386 : (1996) 113 PLR 42
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 16Evidence Act, 1872 — Section 91
High Courts08 Mar 1996
Nahar Singh Vs DDA
Delhi High Court · (1997) 40 DRJ 802
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Delhi Development Act, 1957 — Section 30(1)
High Courts08 Mar 1996Dismissed
Naval Vs State
Delhi High Court · (1996) 2 AD 407 : (1996) CriLJ 2842 : (1996) 36 DRJ 709
Penal Code, 1860 (IPC) — Section 308
High Courts08 Mar 1996Dismissed
V. Bhagat Vs Mrs. D. Bhagat and Another
Delhi High Court · (1996) 63 DLT 39
High Courts08 Mar 1996
Subhash Juneja Vs Union of India
Delhi High Court · (1996) 2 AD 636 : (1996) 62 DLT 167 : (1996) 37 DRJ 253
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Mar 1996
M/s. Triveni Oil Field Service Ltd. Vs Oil and Natural Gas Commission
Delhi High Court · (1996) 03 DEL CK 0039
High Courts08 Mar 1996
Bhagat Bahadur and etc. Vs The State
Delhi High Court · (1996) CriLJ 2201 : (1996) 3 RCR(Criminal) 96
High Courts08 Mar 1996
Franz Xaver Huemer Vs New Yash Engineers
Delhi High Court · AIR 1997 Delhi 79 : (1996) 25 ARBLR 522 : (1996) 62 DLT 291 : (1996) 37 DRJ 14 : (1996) RLR 280
High Courts08 Mar 1996
Supreme Co-operative Group Housing Society Vs H.S. Nag and Associates (P) Ltd.
Delhi High Court · (1996) 62 DLT 210
High Courts07 Mar 1996
Krishan Lal Arora Vs Ved Parkash and Another
Delhi High Court · (1996) 1 AD 1087 : (1996) 62 DLT 175
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 Mar 1996
Sobha Singh and Sons Vs N.D.M.C.
Delhi High Court · (1996) 2 AD 247 : (1996) 37 DRJ 123
Constitution of India, 1950 — Article 226
High Courts07 Mar 1996
Sita World Travel (India) (P) Ltd. Vs The Presiding Officer, Labour Court No. 4, Delhi
Delhi High Court · (1996) 2 AD 671 : (1996) 62 DLT 491 : (1996) 37 DRJ 26
Industrial Disputes Act, 1947 — Section 2
High Courts07 Mar 1996
Subash Chander Gupta and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1996) 62 DLT 510
Constitution of India, 1950 — Article 14
High Courts07 Mar 1996
Dwarika Prasad Bahuguna Vs State
Delhi High Court · (1996) 36 DRJ 715 : (1996) 2 RCR(Criminal) 545
Prevention of Corruption Act, 1947 — Section 6
High Courts07 Mar 1996
Om Pal Singh Hoon Vs Union of India
Delhi High Court · (1996) 2 AD 265 : (1996) 63 DLT 564 : (1996) 36 DRJ 721