High Courts12 Apr 1996
Jamila Begum Vs Union of India and others
Delhi High Court · (1996) CriLJ 4292 : (1997) 1 RCR(Criminal) 437
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 35 of 51
High Courts12 Apr 1996
Vidyavati Vs A.N. Wanchoo
Delhi High Court · (1996) 2 AD 644 : (1996) 37 DRJ 297
High Courts12 Apr 1996
Delhi Development Authority Vs Rajinder Kumar Verma
Delhi High Court · (1996) 2 AD 648 : (1996) 62 DLT 262 : (1996) 37 DRJ 271 : (1996) 113 PLR 38 : (1996) 3 RCR(Civil) 212 : (1996) RLR 273
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Apr 1996
Vikas Pahwa Vs State
Delhi High Court · (1996) 2 AD 549 : (1996) 63 DLT 2 : (1996) 37 DRJ 443 : (1996) RLR 275
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 49A
High Courts11 Apr 1996
Paman Lal Thakur Vs Bhagwan Singh
Delhi High Court · (1996) 3 AD 541 : (1996) 62 DLT 459 : (1996) RLR 303
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Apr 1996
Chander Mohan Chadha and Others Vs New Delhi Municipal Committee and Another
Delhi High Court · (2000) 84 DLT 269
Constitution of India, 1950 — Article 226
High Courts08 Apr 1996
Rajinder Pal Sharma Vs Union of India
Delhi High Court · (1996) 2 AD 586 : (1996) 38 DRJ 668
Constitution of India, 1950 — Article 226
High Courts08 Apr 1996
Satya Aggarwal and Others Vs Gayatri Devi and Another
Delhi High Court · (1996) 62 DLT 468
Constitution of India, 1950 — Article 227Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(4)
High Courts08 Apr 1996
Industrial Finance Corporation of India Vs Sidda Syntex and Others
Delhi High Court · (1996) 62 DLT 602 : (1996) 3 RCR(Civil) 209 : (1996) 3 RCR(Criminal) 209
Industrial Finance Corporation Act, 1948 — Section 30Transfer of Property Act, 1882 — Section 69
High Courts05 Apr 1996
M/s. Anushree Constructors and Consultants Pvt. Ltd. Vs M/s. P.S.L. Engineering Pvt. Ltd. and another
Delhi High Court · (1996) 04 DEL CK 0043
High Courts05 Apr 1996
Union of India Vs Khazan Singh
Delhi High Court · (1996) 37 DRJ 471
Land Acquisition Act, 1894 — Section 23
High Courts01 Apr 1996
Anoop Kapur Vs Neelu Kapur
Delhi High Court · (1996) 63 DLT 74
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts01 Apr 1996
Kallo Mal Gopal Chand Vs The Commissioner/Municipal Corporation of Delhi
Delhi High Court · (1996) 62 DLT 536
High Courts26 Mar 1996
John Bamidele Vs State
Delhi High Court · (1996) CriLJ 3649 : (1996) 37 DRJ 301
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts26 Mar 1996
Amitabh Bachhan Corporation Ltd. Vs Om Pal Singh Hoon
Delhi High Court · (1996) 37 DRJ 352
High Courts25 Mar 1996
M/s. Credit Capital Finance Corporation Vs Foremost Industries Ltd.
Delhi High Court · AIR 1996 Delhi 310 : (1996) 87 CompCas 251
High Courts25 Mar 1996
Sham Sunder Vs State
Delhi High Court · (1996) CriLJ 3376 : (1996) ILR Delhi 309
High Courts25 Mar 1996
Madho Ram Vs P.K. Jain
Delhi High Court · (1996) 62 DLT 540
Industrial Disputes Act, 1947 — Section 10(4)
High Courts22 Mar 1996
Dr. Parimal Roy Vs All India Institute of Medical Sciences and others
Delhi High Court · AIR 1996 Delhi 334
Constitution of India, 1950 — Article 14, 15, 226