High Courts01 May 1996
Chandra Swami Vs Central Bureau of Investigation
Delhi High Court · (1996) 3 AD 35 : (1996) CriLJ 3319 : (1996) 63 DLT 119 : (1996) 38 DRJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 33 of 51
High Courts01 May 1996
Delhi Security Printers Vs Hindustan Engineering and General Mazdoor Union and Another
Delhi High Court · (1996) 63 DLT 156 : (1997) 1 LLJ 1 : (1996) 114 PLR 5
High Courts01 May 1996
Reckitt and Colman of India Ltd. Vs Kiwi T.T.K. Ltd.
Delhi High Court · (1996) 63 DLT 29 : (1996) 37 DRJ 649 : (1996) 114 PLR 45
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1996
C.L. Jain Woollen Mills Vs Anand Bordia, Collector of Customs
Delhi High Court · (1996) 3 AD 294 : (1996) 64 DLT 188 : (1996) 39 DRJ 386 : (1996) RLR 325
Contempt of Courts Act, 1971 — Section 10
High Courts26 Apr 1996
Antony Faria Vs Secretary, Council for The Indian School Certificate Examination and Others
Delhi High Court · (1997) 1 LLJ 66
High Courts26 Apr 1996
Triveni Pool Intairdril Ltd. Vs Oil and Natural Gas Commission
Delhi High Court · (1996) 1 BC 617 : (1996) 62 DLT 613
High Courts25 Apr 1996
P.K. Sharma Vs Moti Lal Nehru College (Eve.)
Delhi High Court · (1996) 3 AD 345 : (1996) 62 DLT 621 : (1996) 37 DRJ 627
Constitution of India, 1950 — Article 226Sangar University Act, 1946 — Section 13(2)
High Courts25 Apr 1996
Mahender Pal Singh Vs Government of National Capital Territory of Delhi
Delhi High Court · (1996) 37 DRJ 472
Constitution of India, 1950 — Article 300Land Acquisition Act, 1894 — Section 4
High Courts25 Apr 1996Allowed
Narbada Devi, etc. Vs Union of India
Delhi High Court · (2001) 91 DLT 574
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Land Acquisition Act, 1894 — Section 4, 6
High Courts25 Apr 1996
Narender Kumar Vs State
Delhi High Court · (1996) RLR 330
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts25 Apr 1996
Brij Lal Bishnoi Vs State and another
Delhi High Court · (1996) CriLJ 4286 : (1996) 2 DMC 137 : (1996) 3 RCR(Criminal) 299
High Courts24 Apr 1996Dismissed
All India New Bank of India Employees Federation Vs Union of India (UOI) and Others
Delhi High Court · (1996) 2 LLJ 1125
Constitution of India, 1950 — Article 14, 226
High Courts24 Apr 1996
Rajbir Singh Vs Mohan Lal Sharma
Delhi High Court · (1996) 3 AD 551 : (1996) 62 DLT 451 : (1996) 37 DRJ 548
Delhi Rent Control Act, 1958 — Section 15(7)
High Courts24 Apr 1996
O.P. Saxena Vs State and Another
Delhi High Court · (1996) 2 AD 460 : (1996) 63 DLT 76 : (1996) RLR 293
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)
High Courts24 Apr 1996
M.V. Krishnaswamy Vs University Grants Commission
Delhi High Court · (1996) 2 AD 607 : (1996) 38 DRJ 139
Constitution of India, 1950 — Article 226
High Courts23 Apr 1996
H.L. Sethi Vs Reserve Bank of India and Another
Delhi High Court · (1996) ILR Delhi 425
Constitution of India, 1950 — Article 14
High Courts22 Apr 1996Dismissed
Poonam Soin Vs Vinod K. Soin
Delhi High Court · (1996) 2 DMC 206
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts19 Apr 1996
Charles Sobhraj Vs State
Delhi High Court · (1996) 2 AD 550 : (1996) CriLJ 3354 : (1996) 63 DLT 91
Criminal Procedure Code, 1973 (CrPC) — Section 445Penal Code, 1860 (IPC) — Section 224
High Courts19 Apr 1996
Prime Channel Vs Union of India
Delhi High Court · (1996) 63 DLT 223 : (1996) 37 DRJ 377