High Courts01 May 1996Dismissed
Chandra Swami Vs CBI
Delhi High Court · (1996) 37 DRJ 462 : (1997) 1 ILR Delhi 27
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 437, 439, 482
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 32 of 51
High Courts01 May 1996
K. Krishnaswamy Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 4 AD 198 : (1996) 63 DLT 943 : (1996) 39 DRJ 116 : (1996) 114 PLR 55
Delhi Municipal Corporation Act, 1957 — Section 343
High Courts01 May 1996
Yogesh Kumar Gupta Vs V. Sathyapalan
Delhi High Court · (1996) 2 AD 628 : (1996) 37 DRJ 412
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1996
Hoechst AG Vs Unisule (P) Ltd.
Delhi High Court · (1996) 63 DLT 140
Copyright Act, 1957 — Section 2
High Courts01 May 1996Allowed
Alika Khosla Vs Thomas Mathew and Another
Delhi High Court · (1996) 2 DMC 218
Divorce Act, 1869 — Section 14
High Courts01 May 1996
Gochwal Leasing and Finance (P) Ltd. Vs Harish Chand Jhamb
Delhi High Court · (1996) 3 AD 718 : (1996) 37 DRJ 497
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Delhi High Court Act, 1966 — Section 10Specific Relief Act, 1963 — Section 41
High Courts01 May 1996
Prithipal Singh Sabharwal Vs Jagjit Singh Sabharwal
Delhi High Court · (1996) 37 DRJ 643
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 May 1996
State Vs Charulata Joshi
Delhi High Court · (1996) 63 DLT 90 : (1996) 37 DRJ 445 : (1996) RLR 265
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 May 1996
Naresh Chand Jain and Sons. Vs Lt. Governor, National Capital Territory and Others
Delhi High Court · (1996) 64 DLT 88
Constitution of India, 1950 — Article 226
High Courts01 May 1996
Mukand Ltd. Vs Tyazhprom Expon
Delhi High Court · (1996) 3 AD 369 : (1996) 25 ARBLR 615 : (1996) 37 DRJ 533
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 May 1996
Ram Prakash and Another Vs State
Delhi High Court · (1996) 3 AD 113 : (1996) 62 DLT 628
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts01 May 1996
Naresh Kumar Agarwal Vs Davender Kumar Mittal
Delhi High Court · (2000) 99 CompCas 509 : (1996) 62 DLT 595 : (1996) 37 DRJ 587
Companies Act, 1956 — Section 413
High Courts01 May 1996
India Information Technology Ltd. Vs Prime Cable Network (P) Ltd.
Delhi High Court · (1996) 3 AD 365 : (1996) 37 DRJ 684
High Courts01 May 1996
Anant Raj Agencies Vs Delhi Development Authority
Delhi High Court · (1996) 63 DLT 125
High Courts01 May 1996
B.P. Marda Vs Hira Lall Son (Exports) (P) Ltd.
Delhi High Court · (1996) 3 AD 44 : (1996) 2 BC 77 : (1996) 63 DLT 25 : (1996) 37 DRJ 665
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 May 1996
Alika Khosia Vs Thomas Mathew
Delhi High Court · (1996) 3 AD 325 : (1996) 63 DLT 120 : (1996) 37 DRJ 525
Divorce Act, 1869 — Section 14
High Courts01 May 1996
Pushpa Kathju Vs Amit Mohan S. Dahiya Badshad
Delhi High Court · (1996) 62 DLT 525 : (1996) 37 DRJ 401 : (1996) 113 PLR 63
Hindu Marriage Act, 1955 — Section 24
High Courts01 May 1996
The Motor and General Finance Ltd. Vs V.C. Mohammed and another
Delhi High Court · (1996) 05 DEL CK 0017
High Courts01 May 1996
Delhi Outdoor Advertisers Association Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 3 AD 256 : (1996) 63 DLT 4
High Courts01 May 1996
Unicure Pharmaceuticals Vs Pamir International Pvt. Ltd.
Delhi High Court · (1996) 3 AD 221 : (1996) 2 BC 104 : (1996) 63 DLT 110