High Courts19 Apr 1996
Delhi Transport Corporation Vs Shri D.D. Gupta, Presiding Officer and Another
Delhi High Court · (1996) 37 DRJ 610 : (1996) 74 FLR 2109 : (1997) 1 LLJ 808
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 34 of 51
High Courts18 Apr 1996
Rattan Prakash Vs Smt. Bela Sihare
Delhi High Court · AIR 1996 Delhi 356 : (1996) 3 RCR(Civil) 239
High Courts18 Apr 1996
Ratan Perkash Vs Bela Sihare
Delhi High Court · (1996) RLR 335
Hindu Succession Act, 1956 — Section 15A
High Courts18 Apr 1996
Raj Kumari Vs State Transport Aappellate Authority
Delhi High Court · (1996) 3 AD 417 : (1996) 63 DLT 179 : (1996) 38 DRJ 381 : (1996) 114 PLR 27 : (1996) RLR 262
Motor Vehicles Act, 1988 — Section 68(5)
High Courts18 Apr 1996
Shyam Sunder Vs The State
Delhi High Court · (1997) CriLJ 35
Evidence Act, 1872 — Section 138, 8Penal Code, 1860 (IPC) — Section 302
High Courts18 Apr 1996
Mrs. Sunita Singal Vs Assistant Director of Income Tax
Delhi High Court · (1996) 135 CTR 137 : (1996) 220 ITR 605
High Courts18 Apr 1996
Mukhtiar Singh Vs Chief Election Officer
Delhi High Court · AIR 1997 Delhi 116
Representation of the People Act, 1951 — Section 86
High Courts18 Apr 1996
Krishan Chand Vs Union of India
Delhi High Court · (1996) 3 AD 413 : (1996) 38 DRJ 397
High Courts17 Apr 1996
Corporate Channels India (P) Ltd. Vs Union of India
Delhi High Court · (1996) 3 AD 500 : AIR 1996 Delhi 375 : (1996) 37 DRJ 261
Constitution of India, 1950 — Article 14, 19, 21, 226Drugs and Cosmetics Act, 1940 — Section 25(4), 3, 6Drugs and Cosmetics Rules, 1945 — Rule 3, 3
High Courts17 Apr 1996
M/s. Corporate Channels India Pvt. Ltd. Vs Union of India and another
Delhi High Court · (1996) 3 AD 500 : AIR 1996 Delhi 375 : (1996) 37 DRJ 261
High Courts16 Apr 1996
Kamal Kishore Vs S.D. Mathur
Delhi High Court · (1996) ILR Delhi 443 : (1996) 3 RCR(Criminal) 354
Criminal Procedure Code, 1973 (CrPC) — Section 200
High Courts15 Apr 1996
Commissioner of Income Tax Vs Three Joints International
Delhi High Court · (1996) 87 TAXMAN 115
Income Tax Act, 1961 — Section 256(2), 40(c)
High Courts15 Apr 1996
Sh. Chandra Parkash and others Vs State and another
Delhi High Court · (1996) CriLJ 3443
High Courts12 Apr 1996
Lalit Kumar Vs State
Delhi High Court · (1996) 2 AD 389 : (1997) CriLJ 848 : (1996) 3 Crimes 466 : (1996) 37 DRJ 306
Penal Code, 1860 (IPC) — Section 365
High Courts12 Apr 1996
Air India Ltd. Vs Atma Ram Properties (P) Ltd.
Delhi High Court · (1997) 1 CivCC 649 : (1996) 62 DLT 305 : (1996) 37 DRJ 504 : (1996) 3 RCR(Criminal) 81 : (1996) 2 RCR(Rent) 197
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts12 Apr 1996
Jamila Begum Vs Union of India
Delhi High Court · (1996) 62 DLT 395 : (1996) 37 DRJ 512
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts12 Apr 1996
S.N. Engineering Works Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1996) 37 DRJ 446
Constitution of India, 1950 — Article 14
High Courts12 Apr 1996
Yogesh Kumar and Another Vs State
Delhi High Court · (1996) CriLJ 2724 : (1996) 2 RCR(Criminal) 763 : (1996) RLR 260
Criminal Procedure Code, 1973 (CrPC) — Section 329
High Courts12 Apr 1996
Ram Mohan Wahee Vs Union of India
Delhi High Court · (1996) 2 AD 686 : (1996) 62 DLT 302 : (1996) 37 DRJ 282
Land Acquisition Act, 1894 — Section 23
High Courts12 Apr 1996
Baron International Airways Vs Haj Committee
Delhi High Court · (1996) 2 AD 667 : AIR 1997 Delhi 247 : (1996) 62 DLT 255 : (1996) 37 DRJ 273