COURT ARCHIVE

Delhi High Court judgments, 1996

1,006 judgments · page 36 of 51

High Courts22 Mar 1996

Naresh Kumar Vs State

Delhi High Court · (1996) CriLJ 4105

Read judgment

High Courts21 Mar 1996

R.C. Sood and Co. (P) Ltd. Vs Monopolies and Restrictive Trade Practices Commission

Delhi High Court · (1996) 86 CompCas 626 : (1996) 62 DLT 272 : (1996) 38 DRJ 118

Monopolies and Restrictive Trade Practices Act, 1969 — Section 12

Read judgment

High Courts21 Mar 1996

Ram Kishan Vs Municipal Corporation of Delhi

Delhi High Court · (1996) 62 DLT 252 : (1996) 38 DRJ 63

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

Read judgment

High Courts21 Mar 1996

S.N. Aggarwal Vs State Bank of India and Others

Delhi High Court · (1996) 2 AD 565 : (1996) 63 DLT 865

Read judgment

High Courts20 Mar 1996

Prem Prashad Juneja Vs Municipal Corporation of Delhi

Delhi High Court · (1996) 2 AD 69 : (1996) 37 DRJ 63

Delhi Municipal Corporation Act, 1957 — Section 124

Read judgment

High Courts20 Mar 1996

Jagdish Singh Vs Lt. Governor

Delhi High Court · (1996) 2 AD 539 : (1996) 37 DRJ 107

Delhi Co-operative Societies Rules, 1973 — Rule 25(1)

Read judgment

High Courts20 Mar 1996

Prem Singh Vs State

Delhi High Court · (1996) CriLJ 3604

Read judgment

High Courts20 Mar 1996

Islam-ud-din alias Islamu Vs The State

Delhi High Court · (1996) CriLJ 2613

Read judgment

High Courts20 Mar 1996

Sandhya Bhalla Vs Delhi Productivity Council

Delhi High Court · (1997) 3 AD 109 : (1997) 41 DRJ 472

Read judgment

High Courts20 Mar 1996

Exports Unlimited Vs Delhi State Industrial Development Corporation.

Delhi High Court · (1996) 37 DRJ 109

Read judgment

High Courts19 Mar 1996

Harpal Singh Vs Union of India

Delhi High Court · (1996) 37 DRJ 390

Army Act, 1950 — Section 52Army Rules, 1954 — Rule 22Constitution of India, 1950 — Article 21

Read judgment

High Courts19 Mar 1996

Anil Kumar Vs Regional Labour Commissioner (Central)

Delhi High Court · (1996) 37 DRJ 474 : (1996) 2 LLJ 1543

Industrial Disputes Act, 1947 — Section 2

Read judgment

High Courts18 Mar 1996

Rakesh Aggarwal Vs Assistant Commissioner of Income Tax

Delhi High Court · (1997) 142 CTR 272 : (1997) 225 ITR 496

Read judgment

High Courts18 Mar 1996

Ajim Khan Vs State

Delhi High Court · (1996) CriLJ 3140 : (1996) 37 DRJ 694 : (1996) 2 RCR(Criminal) 422

Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

Read judgment

High Courts18 Mar 1996

Kailash Associates Vs Delhi Development Authority

Delhi High Court · (1996) 03 DEL CK 0037

Read judgment

High Courts15 Mar 1996

B.K. Kapur Vs P.D. Gupta

Delhi High Court · (1996) 2 AD 209 : (1996) 37 DRJ 207

Companies Act, 1956 — Section 446Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 23

Read judgment

High Courts14 Mar 1996

Mahinder Kumar Vs The State

Delhi High Court · (1996) CriLJ 2945 : (1996) ILR Delhi 131 : (1996) 2 RCR(Criminal) 708

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 138

Read judgment

High Courts14 Mar 1996

ECE Industries Ltd. Vs Macneill and Magor Ltd.

Delhi High Court · (1996) 62 DLT 181

Delhi Apartment Ownership Act, 1986 — Section 13Saurashtra Rent Control Act, 1951 — Section 4(1)Transfer of Property Act, 1882 — Section 106, 109

Read judgment

High Courts13 Mar 1996

Indica Travels Vs Raji Sachdev

Delhi High Court · (1996) RLR 240

Transfer of Property Act, 1882 — Section 110

Read judgment

High Courts13 Mar 1996

Sir Sobha Singh and Sons Ltd. Vs Behari Lal Beni Pershad

Delhi High Court · (1996) 2 AD 298 : (1997) 1 CivCC 16 : (1996) 62 DLT 199 : (1996) 37 DRJ 294 : (1996) 113 PLR 10 : (1996) RLR 277

Read judgment