High Courts14 May 1996
Satya Prakash Vermani Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (1996) 63 DLT 150
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 30 of 51
High Courts14 May 1996
Samiullaha @ Haji Vs Union of India
Delhi High Court · (1996) 64 DLT 112 : (1996) 38 DRJ 661
Constitution of India, 1950 — Article 22(5)
High Courts14 May 1996
Thermoking Vs Union of India
Delhi High Court · (1996) 3 AD 165 : (1996) 64 DLT 12 : (1996) 38 DRJ 480
Central Excise Rules, 1944 — Rule 2
High Courts14 May 1996
Mukund Limited Vs Tyazhprom Export and others
Delhi High Court · (1996) 05 DEL CK 0037
High Courts13 May 1996
Siddhant K. Mishra Vs University of Delhi
Delhi High Court · (1996) 37 DRJ 633
Constitution of India, 1950 — Article 226
High Courts13 May 1996
Neeta Kohli Vs Director of Education
Delhi High Court · (1996) 63 DLT 144 : (1996) 38 DRJ 175 : (1996) 2 LLJ 1237
High Courts13 May 1996
Indana Spices and Food Indus. Ltd. Vs Indian Charge Chrome
Delhi High Court · (1996) 3 AD 443 : (1997) 89 CompCas 570 : (1996) 38 DRJ 1
Companies Act, 1956 — Section 433
High Courts13 May 1996
All India Garments Non. Quota Manufacturers Exporters Association and Others Vs Union of India and Others
Delhi High Court · (1997) ILR Delhi 433
Constitution of India, 1950 — Article 14, 299
High Courts10 May 1996Dismissed
Kulbir Singh Vs Union of India
Delhi High Court · AIR 1997 Delhi 12 : (1997) 88 CompCas 586
Civil Procedure Code, 1908 (CPC) — Section 47Hind Cycles Ltd. and Sen Raileigh Ltd. (Nationalisation) Act, 1980 — Section 3, 4, 5Industries (Development and Regulation) Act, 1951 — Section 15, 18A
High Courts10 May 1996
R.A. Bhujwala Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 3 RCR(Civil) 408 : (1996) RLR 320
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Municipal Corporation Act, 1957 — Section 343
High Courts10 May 1996
Gyanendra Kumar and another Vs Union of India and others
Delhi High Court · AIR 1997 Delhi 58
Constitution of India, 1950 — Article 123, 213
High Courts10 May 1996
Monika Enterprises Vs Delhi Development Authority
Delhi High Court · (1996) 64 DLT 172
Constitution of India, 1950 — Article 226
High Courts09 May 1996
Indraprastha Sehkari Bank Ltd. Vs Satish Kumar Gupta
Delhi High Court · (1996) 3 AD 316 : (1996) 63 DLT 204 : (1996) 38 DRJ 163
High Courts09 May 1996
Rajinder Kumar Sharma Vs State
Delhi High Court · (1996) 2 AD 371 : (1996) CriLJ 2810 : (1996) 52 DLT 497
Penal Code, 1860 (IPC) — Section 300
High Courts09 May 1996
State Trading Corporation of India Ltd. Vs M/s. Universal Paper Export Company Ltd.
Delhi High Court · (1996) 05 DEL CK 0025
High Courts09 May 1996
Shruti Enterprises Vs Daya Nand
Delhi High Court · (1996) 2 AD 661 : (1996) 63 DLT 68 : (1996) 38 DRJ 168 : (1996) RLR 267
High Courts08 May 1996
Lajwanti Vs Union of India and Others
Delhi High Court · (1996) 63 DLT 854
Slum Areas (Improvement and Clearance) Rules, 1957 — Rule 9
High Courts08 May 1996
Delhi Development Authority Building Assoc. Vs Delhi Development Authority
Delhi High Court · (1996) 05 DEL CK 0083
Constitution of India, 1950 — Article 14
High Courts08 May 1996
Uttam Chand Vs Canara Bank, Paharganj, New Delhi
Delhi High Court · (1996) 3 AD 291 : (1996) 63 DLT 303 : (1996) 38 DRJ 160 : (1996) 114 PLR 13