High Courts22 May 1996
Atree Associates Vs Delhi Development Authority
Delhi High Court · (1996) 3 AD 769 : (1996) 38 DRJ 493
Arbitration Act, 1940 — Section 30
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 29 of 51
High Courts21 May 1996
Municipal Corporation of Delhi Vs Raj Kishore Gupta
Delhi High Court · (1996) 63 DLT 1 : (1997) 41 DRJ 1
High Courts21 May 1996
Lalit Kumar Virmani and Others Vs United Bank of India and Others
Delhi High Court · (1996) 3 AD 197 : (1996) 64 DLT 671
Constitution of India, 1950 — Article 226
High Courts21 May 1996
Avtar Singh Vs K.M. Products and Another
Delhi High Court · (1996) 26 ARBLR 90 : (1996) 64 DLT 68
Trade and Merchandise Marks Act, 1958 — Section 28(3), 31, 33
High Courts21 May 1996
Maj. Kapil Mohan Vs Commissioner of Income Tax
Delhi High Court · (1997) 137 CTR 127 : (1996) 221 ITR 430 : (1996) 89 TAXMAN 447
High Courts21 May 1996
M/s. Avtar Singh Vs M/s. K.M. Products and another
Delhi High Court · (1996) 26 ARBLR 90 : (1996) 64 DLT 68
High Courts20 May 1996
Prem Nath Monga Foods and Beverages Pvt. Ltd. Vs Jainco Industries and Others
Delhi High Court · (1996) 2 BC 43 : (1996) 2 CivCC 423 : (1996) 63 DLT 102 : (1996) 114 PLR 1
High Courts20 May 1996
Ratna Sagar Pvt. Ltd. Vs Trisea Publications and Others
Delhi High Court · (1997) 1 ARBLR 30 : (1996) 64 DLT 539
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts20 May 1996
Sukhwant Singh Vs Union of India
Delhi High Court · (1996) 3 AD 77 : (1996) CriLJ 4079 : (1996) 38 DRJ 299
Border Security Force Act, 1968 — Section 98Border Security Force Rules, 1969 — Rule 48Constitution of India, 1950 — Article 20(1)
High Courts20 May 1996
Puneet Industrial Controls Pvt. Ltd. Vs Classic Electronics
Delhi High Court · (1996) 05 DEL CK 0026
High Courts20 May 1996
H.K.L. Bhagat Vs State
Delhi High Court · (1996) 3 AD 13 : (1996) CriLJ 3529 : (1996) 37 DRJ 574
High Courts17 May 1996
Sachdeva Educational Society Vs Residents Welfare Association, Government of India Press Colony
Delhi High Court · (1996) 3 AD 229 : (1996) 64 DLT 768 : (1996) 39 DRJ 475
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 May 1996
Kissan Chemicals Vs Union of India
Delhi High Court · (1996) 3 AD 510 : (1996) 64 DLT 73 : (1996) 37 DRJ 623 : (1996) 88 ELT 648
Central Excises and Salt Act, 1944 — Section 37B
High Courts17 May 1996
Golcha Hosiery Mills Vs Delhi Development Authority
Delhi High Court · (1996) 3 AD 104 : AIR 1997 Delhi 72 : (1996) 63 DLT 9 : (1996) 37 DRJ 522
Evidence Act, 1872 — Section 115
High Courts17 May 1996
G.S. Fateh Vs Custodian General of Evacuee Property and others
Delhi High Court · AIR 1996 Delhi 358
High Courts16 May 1996
Exportos Apparel Group Ltd. Vs Sarvarya Textiles Ltd.
Delhi High Court · (1996) 61 DLT 805
Arbitration Act, 1940 — Section 34
High Courts15 May 1996
J.C. Khosia Vs Khosla Medical Institute and Research Society etc.
Delhi High Court · (1996) 3 AD 109 : (1996) 37 DRJ 654
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 3, 92
High Courts15 May 1996
Buta Singh Vs Central Bureau of Investigation
Delhi High Court · (1996) 37 DRJ 668
Criminal Procedure Code, 1973 (CrPC) — Section 197, 211Prevention of Corruption Act, 1947 — Section 7
High Courts14 May 1996
Madan Lal and Others Vs Union of India
Delhi High Court · (1996) 63 DLT 154 : (1996) 114 PLR 3