High Courts24 May 1996
K.M. Sharma Vs Income Tax Officer
Delhi High Court · (1996) 89 TAXMAN 230
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 147, 148, 149, 150Land Acquisition Act, 1894 — Section 18, 6
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 28 of 51
High Courts24 May 1996
M.S. Nehra Vs Union of India
Delhi High Court · (1996) 3 AD 981 : (1996) 62 DLT 647 : (1996) 38 DRJ 47
High Courts24 May 1996
Surendra Vs Union of India
Delhi High Court · (1996) 62 DLT 583 : (1996) 37 DRJ 621
High Courts24 May 1996
State Bank of Patiala Vs Chandermohan
Delhi High Court · (1996) RLR 404
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 108
High Courts24 May 1996
Ballarpur Industries Ltd. Vs Union of India
Delhi High Court · AIR 1997 Delhi 1 : (1996) 63 DLT 306 : (1996) 38 DRJ 327
Constitution of India, 1950 — Article 22
High Courts24 May 1996
Prime Channel Vs Union of India
Delhi High Court · AIR 1997 Delhi 18 : (1996) 38 DRJ 106
Constitution of India, 1950 — Article 19(1)
High Courts24 May 1996
Jai Pal Singh Vs State
Delhi High Court · (1996) 3 AD 429 : (1996) CriLJ 4097 : (1996) 64 DLT 754
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
High Courts24 May 1996
K.M. Sharma Vs Income Tax Officer and Others[OVERRULED]
Delhi High Court · (1996) 221 ITR 202
High Courts24 May 1996
Raj Rani Sehgal Vs State
Delhi High Court · (1997) 70 DLT 688 : (1996) 38 DRJ 122
Succession Act, 1925 — Section 276
High Courts24 May 1996
Naresh Kumar Agarwal and another Vs Davender Kumar Mittal and another
Delhi High Court · (1996) 05 DEL CK 0023
High Courts24 May 1996
A.K. Group and others Vs N.K. Group R.K. Group and others Sanghi Motors (Bombay) Ltd. Vs Mrs. Uma Sanghi and others
Delhi High Court · (1997) 65 DLT 688
High Courts24 May 1996
M/s. M.S. Associates Vs Commissioner of Police and another
Delhi High Court · (1996) 3 AD 5 : (1997) CriLJ 377 : (1996) 38 DRJ 13
High Courts23 May 1996
Partap Gases and Chemicals (P) Ltd. Vs Achal Investment Ltd.
Delhi High Court · (1996) 38 DRJ 292
Companies Act, 1956 — Section 391
High Courts23 May 1996
Gurinder Singh Vs State
Delhi High Court · (1996) 3 AD 96 : (1996) 63 DLT 104 : (1996) 37 DRJ 598 : (1996) RLR 351
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts23 May 1996
Smt. Sudesh Jhaku Vs K.C.J. and others
Delhi High Court · (1998) CriLJ 2428 : (1996) 62 DLT 563 : (1996) 38 DRJ 22 : (1998) 4 RCR(Criminal) 12
High Courts22 May 1996Allowed
Delhi Outdoor Advertisers Ass. Vs M.C.D.
Delhi High Court · AIR 1997 Delhi 43 : (1996) 4 DLT 63
High Courts22 May 1996
S.C. Sabharwal Vs Oriental Insurance Company Ltd.
Delhi High Court · (1996) 3 AD 251 : (1996) 64 DLT 788 : (1996) 39 DRJ 807
Constitution of India, 1950 — Article 226
High Courts22 May 1996
Hem Lata Vs Collector of Stamps
Delhi High Court · AIR 1997 Delhi 63 : (1998) 1 CivCC 230 : (1996) 63 DLT 198 : (1996) 38 DRJ 132 : (1997) 1 RCR(Civil) 229
Stamp Act, 1899 — Article 23