High Courts01 Jul 1996
Lucky Home Cooperative Group Housing Society Ltd. Vs Registrar, Cooperative Societies
Delhi High Court · (1996) 4 AD 156 : (1997) 70 DLT 541 : (1996) 39 DRJ 121
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 26 of 51
High Courts01 Jul 1996
Krishan Kumar Shyam Lal Bansal Contractors Vs Union of India and Another
Delhi High Court · (1996) 63 DLT 216 : (1996) 114 PLR 30
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts01 Jul 1996
Rajiv Kumar Aggarwal Vs Union of India Govind Dass Agrawal Vs Union of India
Delhi High Court · (1996) 3 AD 269 : (1996) 63 DLT 183 : (1996) 38 DRJ 95
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 6
High Courts01 Jul 1996
Hari Krishan Dass Vs Jai Krishan Dass
Delhi High Court · (1996) 3 AD 920 : (1996) 38 DRJ 597
High Courts01 Jul 1996
Radhey Mohan Vs Registrar, Cooperative Group Housing Society Ltd.
Delhi High Court · (1996) 64 DLT 683 : (1996) 39 DRJ 603
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 25(1)
High Courts01 Jul 1996
Sunder Singh Vs State
Delhi High Court · (1996) 63 DLT 452 : (1996) 38 DRJ 213
Criminal Procedure Code, 1973 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 193
High Courts01 Jul 1996
Union Bank of India Vs North India Electronics Pvt. Ltd.
Delhi High Court · (1996) 2 BC 389 : (1996) 64 DLT 123
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts01 Jul 1996
Rajiv Goyal Vs Prakash Wati Kohli
Delhi High Court · (1996) 3 AD 725 : (1996) 63 DLT 413 : (1996) 38 DRJ 269
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Jul 1996
Vijaya Srivastava and Another Vs Mirahul Enterprises and Others
Delhi High Court · (1996) 4 AD 95 : (1996) 63 DLT 283
High Courts01 Jul 1996
Indian Hotels Co. Ltd. and Another Vs New Delhi Municipal Council and Others
Delhi High Court · (1996) 3 AD 299 : (1996) 63 DLT 163
Delhi Rent Control Act, 1958 — Section 2, 6New Delhi Municipal Council Act, 1994 — Section 63
High Courts01 Jul 1996
Bank of Madura Ltd. Vs Maninder Sachdeva and Others
Delhi High Court · (1996) 2 BC 512 : (1996) 63 DLT 913
High Courts01 Jul 1996
Eap Industries Ltd. Vs R.A. Industries and Another
Delhi High Court · (1996) 63 DLT 210
High Courts01 Jul 1996
Devi Sahai and Others Vs Ram Phal Bansal and Another
Delhi High Court · (1996) 3 AD 714 : (1996) 64 DLT 773 : (1997) 115 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts01 Jul 1996
The East India Hotels Ltd. Vs Jyoti (P) Ltd.
Delhi High Court · (1996) 3 AD 242 : (1996) 38 DRJ 73
High Courts01 Jul 1996
Goodwill India Ltd. Vs T. Bala Chandran and Another
Delhi High Court · (1996) 64 DLT 155
High Courts01 Jul 1996
Deepak Fertilizer and PetroChemicals Corporation Ltd. Vs Union of India
Delhi High Court · (1996) 38 DRJ 229
High Courts01 Jul 1996
B.B. Verma Vs National Projects Construction Corporation Ltd.
Delhi High Court · (1996) 3 AD 589 : (1996) 63 DLT 447 : (1996) 38 DRJ 315
High Courts01 Jul 1996
Himalaya Drug Co. Vs S.B.L. Ltd.
Delhi High Court · (1996) 3 AD 853 : (1996) 26 ARBLR 417 : (1996) 3 CLT 384 : (1996) 63 DLT 438
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jul 1996
S. Lal and Co. Vs Delhi Development Authority and Another
Delhi High Court · (1996) 3 AD 791 : AIR 1997 Delhi 26 : (1996) 63 DLT 858
Arbitration Act, 1940 — Section 14
High Courts01 Jul 1996
Bullan and Another Vs Jasmer Kaur and Others
Delhi High Court · (1998) 1 ACC 740