High Courts05 Jul 1996
Bhajan Kaur Vs Delhi Administration
Delhi High Court · (1996) 3 AD 333 : (1996) 3 CLT 337 : (1996) 38 DRJ 203 : (1996) ILR Delhi 754 : (1996) 3 RCR(Civil) 368
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 24 of 51
High Courts05 Jul 1996Dismissed
M/s. S. Lal and Co. Vs Delhi Development Authority and another
Delhi High Court · (1996) CriLJ 975
High Courts05 Jul 1996
Union of India Vs New India Assurance Co. Ltd. and another
Delhi High Court · AIR 1997 Delhi 54 : (1996) 3 RCR(Civil) 241
High Courts04 Jul 1996
Satish Chandra Vs Union of India
Delhi High Court · (1997) CriLJ 1210 : (1996) 38 DRJ 219
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts04 Jul 1996
Wings Wear (P) Limited Vs Workmen and Another
Delhi High Court · (1996) ILR Delhi 597
Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(4)Industrial Disputes Act, 1947 — Section 18, 2(b)
High Courts03 Jul 1996
Patsons Packing and Shipping Company Vs Central Cottage Industries Corporation of India Ltd.
Delhi High Court · (1996) 3 AD 845 : (1996) 38 DRJ 440
High Courts03 Jul 1996
K.L. Batra Vs Ambey Enterprises
Delhi High Court · (1996) 64 DLT 483 : (1996) 38 DRJ 575
High Courts03 Jul 1996
Manohar Lal Arora Vs Sunila Agarwal
Delhi High Court · (1996) 3 AD 782 : (1996) 2 BC 610 : (1996) 63 DLT 658 : (1996) 38 DRJ 434 : (1996) 114 PLR 51
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts03 Jul 1996
Baluserry Benefit Chit Vs Bhanu Prasad
Delhi High Court · (1997) 88 CompCas 62 : (1996) RLR 461
High Courts03 Jul 1996
Hari Parkash Vs Dental Council of India
Delhi High Court · (1996) 3 AD 533 : (1996) 38 DRJ 177
High Courts03 Jul 1996
Sukhwinder Singh Vs Union of India and another
Delhi High Court · (1996) CriLJ 3892
High Courts03 Jul 1996
R.C. Chaudhary Vs M/s. Prestige Finance and Chit Fund Co. Pvt. Ltd.
Delhi High Court · AIR 1996 Delhi 382 : (1997) 1 CivCC 698 : (1996) 3 RCR(Civil) 229
High Courts03 Jul 1996
M/s. Skylark Motors (India) and others Vs Lakshim Commercial Bank Ltd.
Delhi High Court · AIR 1997 Delhi 46
High Courts03 Jul 1996
S.K. Malik Vs Nandita Singh
Delhi High Court · (1998) 73 DLT 273 : (1997) 1 RCR(Civil) 224 : (1996) RLR 445
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts02 Jul 1996
Commissioner of Sales Tax Vs Delhi Transport Corporation
Delhi High Court · (1996) 3 AD 462 : (1996) 38 DRJ 680
Delhi Sales Tax Act, 1975 — Section 2
High Courts02 Jul 1996
Aggarwal and Modi Enterprises Pvt. Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1996) 3 AD 860 : (1996) 63 DLT 676 : (1996) 114 PLR 53
High Courts02 Jul 1996
Shakuntala Devi Vs Suneet Kumar and others
Delhi High Court · (1996) 07 DEL CK 0026
High Courts01 Jul 1996
The Motor and General Finance Ltd. Vs Milap Bus Service and Another
Delhi High Court · (1996) 63 DLT 176 : (1996) 114 PLR 25
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1
High Courts01 Jul 1996
Domier Luftfahrt GMBH Vs K.C.V. Airways
Delhi High Court · (1996) 3 AD 699 : (1996) 63 DLT 874 : (1996) 39 DRJ 411
High Courts01 Jul 1996
Anjini Devi and Others Vs V.S.T. Industries Ltd.
Delhi High Court · (1996) 3 AD 389 : (1996) 63 DLT 394 : (1996) 114 PLR 21
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)