High Courts16 Jul 1996
Neera Gupta Vs University of Delhi
Delhi High Court · (1996) 4 AD 337 : (1996) 63 DLT 458 : (2003) 39 DRJ 205
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 23 of 51
High Courts16 Jul 1996
Oriental Structural Engineering (P.) Ltd. Vs Chairman, International Airport Authority of India
Delhi High Court · (1996) 07 DEL CK 0048
High Courts16 Jul 1996
Dr. Neera Gupta and etc. Vs University of Delhi and another
Delhi High Court · AIR 1997 Delhi 175 : (1996) 39 DRJ 205
High Courts14 Jul 1996
Madan Lal Vs State
Delhi High Court · (1997) 70 DLT 595 : (1997) 42 DRJ 538
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 397
High Courts12 Jul 1996
India Lease Development Ltd. Vs Shri Satish Kumar Singh and another
Delhi High Court · (1996) 07 DEL CK 0096
High Courts12 Jul 1996
Ismaco Engg. and Finance Ltd. Vs M/s. Piyush Sewing Machine Emporium and others
Delhi High Court · (1996) 07 DEL CK 0045
High Courts12 Jul 1996
Metalex Pipes Ltd. Vs IATC Pvt. Ltd. and Others
Delhi High Court · (1997) 70 DLT 116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 Jul 1996
State Bank of India and etc. Vs Vijay Kr. Tayal and Others, etc.
Delhi High Court · AIR 1997 Delhi 170 : (1996) 64 DLT 264 : (1996) 39 DRJ 73 : (1997) 115 PLR 25
High Courts12 Jul 1996
The Himalaya Drug Co. Vs M/s. S.B.L. Limited
Delhi High Court · (1996) 07 DEL CK 0020
High Courts11 Jul 1996
Peoples Engg. and Motor Works Ltd. Vs Union of India
Delhi High Court · (1996) 38 DRJ 267
Arbitration Act, 1940 — Section 30
High Courts11 Jul 1996
Scindia Potteries Vs Sri Chand
Delhi High Court · (1996) 07 DEL CK 0082
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 16
High Courts11 Jul 1996Allowed
Mona (Smt.) and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 3 LLJ 1300
High Courts10 Jul 1996
M/s. Usha Rectifier Corpn. (India) Ltd. Vs Bank of America and others
Delhi High Court · (1996) 07 DEL CK 0030
High Courts10 Jul 1996
Nidhi Dhawan Vs Sunil Dhawan
Delhi High Court · (1997) 1 RCR(Civil) 259 : (1996) RLR 375
High Courts09 Jul 1996
National Research Development Corporation of India Vs M/s. Chrome International and others
Delhi High Court · (1996) 07 DEL CK 0025
High Courts09 Jul 1996
Raj Kishan Vs Presiding Officer, Labour Court No. II and Another
Delhi High Court · (1996) 74 FLR 2702
High Courts08 Jul 1996
S.K. Tandon Vs The Registrar of Co-operative Societies
Delhi High Court · (1997) 69 DLT 632 : (1996) 38 DRJ 235 : (1996) RLR 449
High Courts08 Jul 1996
Tuglakabad Jhuggi Jhompri Welfare Association Vs Union of India and others
Delhi High Court · AIR 1996 Delhi 370 : (1996) 114 PLR 8
High Courts08 Jul 1996
M/s. B.B. Verma Vs National Projects Construction Corporation Limited
Delhi High Court · (1996) 07 DEL CK 0022
High Courts08 Jul 1996
Sandvik Asia Ltd. Vs Union of India
Delhi High Court · (1996) 3 AD 631 : (1996) 63 DLT 417 : (1996) 38 DRJ 483