High Courts01 Aug 1996
R.K. Aneja Vs Delhi Development Authority
Delhi High Court · (1996) 4 AD 185 : (1996) 63 DLT 839 : (1996) 39 DRJ 109
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 21 of 51
High Courts31 Jul 1996
Ahmad Sayeed Vs Mohd. Musslin
Delhi High Court · (1996) 3 AD 963 : (1996) 38 DRJ 517
Contempt of Courts Act, 1971 — Section 2
High Courts31 Jul 1996
Refugees Cooperative Housing Society Ltd. Vs Registrar, Cooperative Societies
Delhi High Court · (1996) 3 AD 1015 : (1996) 38 DRJ 466 : (1997) 1 RCR(Civil) 72 : (1996) RLR 412
Delhi Municipal Corporation Act, 1957 — Section 312
High Courts31 Jul 1996
Kranti Arora Vs N.D.M.C.
Delhi High Court · (1996) 4 AD 87 : (1997) 70 DLT 120 : (1996) 39 DRJ 635 : (1996) 3 RCR(Civil) 721 : (1996) RLR 396
Constitution of India, 1950 — Article 227Punjab Municipal Act, 1911 — Section 67
High Courts31 Jul 1996
Nand Lal Pant Vs Delhi Administration
Delhi High Court · (1996) 63 DLT 847 : (1996) 39 DRJ 54
Delhi School Education Rules, 1973 — Rule 108
High Courts31 Jul 1996
Rajender Prasad Sharma Vs Ashok Kumar Sharma and others
Delhi High Court · (1996) 07 DEL CK 0021
High Courts31 Jul 1996
Fly Wings Travels (P) Ltd. Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1996) 63 DLT 488 : (1996) 38 DRJ 400
High Courts30 Jul 1996
Hans Construction Co. Vs Delhi Development Authority
Delhi High Court · (1996) 5 AD 268 : AIR 1997 Delhi 68 : (1996) 38 DRJ 371
High Courts30 Jul 1996
Bhullan and Another Vs Jasmer Kaur and Others
Delhi High Court · (1997) 1 ACC 311
High Courts30 Jul 1996
P.V. Narasimha Rao Vs State (Central Bureau of Investigation)
Delhi High Court · (1996) 3 AD 729 : (1996) 63 DLT 529 : (1996) 38 DRJ 273
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts30 Jul 1996
Ratan @ Ram Ratan Vs State
Delhi High Court · (1996) 2 BC 180 : (1996) 38 DRJ 342
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jul 1996
Ram Dhar Vs State
Delhi High Court · (1997) CriLJ 292 : (1996) 63 DLT 555 : (1996) 2 DMC 173 : (1996) 38 DRJ 443
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 1996
India Trade Promotion Organization Vs Dy. Assessor and Collector, MCD and others
Delhi High Court · AIR 1997 Delhi 74
High Courts27 Jul 1996
Ghamalu Ram Vs State
Delhi High Court · (1996) 3 AD 892 : (1996) 63 DLT 819 : (1996) 39 DRJ 399
Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 1996
R.N. Tiwari Vs A.S. Saxena
Delhi High Court · (1996) 3 AD 779 : (1996) 63 DLT 678 : (1996) 38 DRJ 451
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts25 Jul 1996
Amrit Lal Vs Jagpal Singh Verma
Delhi High Court · (1996) 63 DLT 621 : (1996) RLR 392
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Jul 1996
Dhan Prakash Gupta Vs Jai Narain Goel
Delhi High Court · (1996) 4 AD 36 : (1996) 64 DLT 106 : (1997) 115 PLR 14 : (1996) RLR 400
High Courts25 Jul 1996
A.K. Sharma Vs State
Delhi High Court · (1996) 4 AD 801 : (1996) 63 DLT 486 : (1996) 38 DRJ 395
Succession Act, 1925 — Section 276
High Courts24 Jul 1996
Abdul Kalam Vs State
Delhi High Court · (1996) 3 AD 813 : (1996) 63 DLT 809 : (1996) 38 DRJ 459
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts24 Jul 1996
Panacea Biotec Ltd. Vs Recon Ltd.
Delhi High Court · (1996) 5 AD 17 : AIR 1997 Delhi 244 : (1996) 26 ARBLR 478 : (1996) 38 DRJ 732 : (1996) RLR 420
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 106