High Courts13 Aug 1996

Hans Raj Vs State

Delhi High Court · (1996) 4 AD 85 : (1996) 64 DLT 785

Criminal Procedure Code, 1973 (CrPC) — Section 397(3)Penal Code, 1860 (IPC) — Section 494
High Courts09 Aug 1996

B. Sanjeeva Rao Vs State

Delhi High Court · (1996) 3 AD 913 : (1996) 63 DLT 701 : (1996) 38 DRJ 583

Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 7
High Courts09 Aug 1996

Bhan Prakash Singh Vs State of Delhi

Delhi High Court · (1996) 4 AD 17 : (1996) 64 DLT 778

Criminal Procedure Code, 1973 (CrPC) — Section 397(1)Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120A
High Courts05 Aug 1996

Rajinder Kumar Vs State

Delhi High Court · (1996) 4 AD 42 : (1996) 63 DLT 721

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts02 Aug 1996

Ram Singh Vs State

Delhi High Court · (1996) 3 AD 885 : (1997) CriLJ 372 : (1996) 63 DLT 545 : (1996) 38 DRJ 499

Penal Code, 1860 (IPC) — Section 302