High Courts30 Aug 1996
Jai Prakash Gupta Vs Vishal Aluminium Manufacturing Co.
Delhi High Court · (1996) 39 DRJ 46 : (1996) 114 PLR 59
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 17 of 51
High Courts30 Aug 1996
Jg Vacuum Flask Limited Vs Eagle Flask (P) Limited
Delhi High Court · (1996) 4 AD 258 : (1996) 26 ARBLR 518 : (1997) 70 DLT 255 : (1996) 39 DRJ 43
Designs Act, 1911 — Section 51A
High Courts30 Aug 1996
H.K.L. Bhagat Vs State
Delhi High Court · (1996) 4 AD 301 : (1996) 64 DLT 316
Criminal Procedure Code, 1973 (CrPC) — Section 228
High Courts30 Aug 1996
Surinder K. Vij Vs State and Another
Delhi High Court · (1996) 64 DLT 84 : (1996) RLR 504
Criminal Procedure Code, 1973 (CrPC) — Section 195(l)Delhi Rent Control Act, 1958 — Section 36
High Courts30 Aug 1996
Inderjit Vs Delhi Development Authority and Others
Delhi High Court · (1996) 4 AD 202 : (1997) 65 DLT 70
Delhi Development Act, 1957 — Section 14
High Courts30 Aug 1996
National Building Corporation Ltd. Vs GEC Alsthom HVDC India Ltd.
Delhi High Court · (1996) 4 AD 789 : (1996) 2 BC 285 : (1997) 70 DLT 267 : (1996) 38 DRJ 753
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Aug 1996
State Trading Corporation of India Ltd. Vs Government of Peoples Republic of Bangladesh
Delhi High Court · (1996) 63 DLT 971 : (1997) 40 DRJ 441 : (1997) 1 ILR Delhi 229
High Courts29 Aug 1996
Radhey Shyam Vs State
Delhi High Court · (1996) 4 AD 497 : (1997) 1 Crimes 69 : (1996) 63 DLT 955 : (1996) 38 DRJ 648
Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 1996
Tara Chand Vs State Transport Authority
Delhi High Court · (1996) 4 AD 195 : (1996) 63 DLT 816 : (1996) 38 DRJ 529
High Courts27 Aug 1996
Wesman Engineering Co. Ltd. Vs Union of India
Delhi High Court · (1996) 4 AD 221 : (1996) 64 DLT 247 : (1996) 39 DRJ 21
High Courts27 Aug 1996
Kumar Construction Co. Vs Delhi Development Authority
Delhi High Court · (1996) 64 DLT 553 : (2003) 39 DRJ 467
High Courts27 Aug 1996
Mahesh Kumar Garg Vs State
Delhi High Court · (1997) 1 AD 20 : (1996) 64 DLT 232 : (1996) 39 DRJ 814
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156
High Courts26 Aug 1996
Delhi Development Authority Vs Jackson Engineers (P) Ltd.
Delhi High Court · (1996) 4 AD 351 : (1997) 70 DLT 535
Arbitration Act, 1940 — Section 20
High Courts26 Aug 1996
Delhi Development Authority Vs Smt. Sushil Kaur and another
Delhi High Court · AIR 1997 Delhi 104
High Courts23 Aug 1996
O.K. Puri Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 39 DRJ 668
DESU (DMC) Service (Control and Appeal) Regulations, 1976 — Regulation 5
High Courts23 Aug 1996
Kewal Krishan Kumar Vs Kaushal Roller Flour Mills Pvt. Ltd.
Delhi High Court · (1996) 39 DRJ 168
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts23 Aug 1996
M/s. Lakme Ltd. Vs M/s. Subhash Trading and others
Delhi High Court · (1996) 08 DEL CK 0016
High Courts23 Aug 1996
Old World Hospitality Pvt. Ltd. Vs India Habitat Centre
Delhi High Court · (1997) 73 DLT 374
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Contract Act, 1872 — Section 2Specific Relief Act, 1963 — Section 10, 14
High Courts23 Aug 1996
T.R.S. Varadan Vs Delhi Development Authority
Delhi High Court · (1996) 4 AD 292 : (1996) 63 DLT 830 : (1996) 38 DRJ 506 : (1997) RLR 112
High Courts23 Aug 1996
Virender Singh Sethi Vs Vice Chairman, DDA
Delhi High Court · (1996) 63 DLT 966 : (1996) 39 DRJ 25 : (1997) RLR 69