High Courts22 Aug 1996
Procter and Gamble Company Vs Satish Patel and Others
Delhi High Court · (1997) 1 ARBLR 158 : (1996) 64 DLT 646
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Trade and Merchandise Marks Act, 1958 — Section 12(3)
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 18 of 51
High Courts22 Aug 1996
Lichho Devi and Another Vs Union of India and Others
Delhi High Court · (1996) 64 DLT 694
Land Acquisition Act, 1894 — Section 11(A)
High Courts20 Aug 1996
Graham Satyam Shankaranarayna JV Partnership Vs National Highways Authority of India
Delhi High Court · (1996) 5 AD 117 : AIR 1997 Delhi 122 : (1997) 1 ARBLR 59 : (1997) 70 DLT 161 : (1996) 39 DRJ 309 : (1997) 1 ILR Delhi 259
Constitution of India, 1950 — Article 14
High Courts20 Aug 1996
Hans Raj Vs A.N. Gulati
Delhi High Court · (1996) 64 DLT 467 : (1996) 39 DRJ 339
Delhi Rent Control Act, 1958 — Section 21
High Courts20 Aug 1996
Hans Raj Vs V.M.R. James
Delhi High Court · (1996) 4 AD 318 : (1996) 64 DLT 92 : (1996) 38 DRJ 642
Delhi Rent Control Act, 1958 — Section 21
High Courts19 Aug 1996
M.M. Monga Vs Union of India
Delhi High Court · (1996) 3 AD 915 : (1996) 63 DLT 665 : (1996) 38 DRJ 585
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts19 Aug 1996
S.A. Builders Vs Delhi Development Authroity
Delhi High Court · (1996) 5 AD 153 : (1996) 63 DLT 732 : (1996) 39 DRJ 332
Limitation Act, 1963 — Section 5
High Courts19 Aug 1996
Indian Council of Agricultural Research Vs Veterinary Council of India
Delhi High Court · (1996) 4 AD 67 : (1996) 63 DLT 786 : (1996) 38 DRJ 555
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 228Veterinary Council Act, 1984 — Section 66(1)
High Courts19 Aug 1996
Sarin International (P) Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction
Delhi High Court · (1996) 4 AD 646 : (1997) 89 CompCas 842 : (1996) 39 DRJ 380
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
High Courts17 Aug 1996
Rajinder Kumar Sharma and Another Vs Lt. Governor, Delhi and Others
Delhi High Court · (1996) 63 DLT 682
Constitution of India, 1950 — Article 226Delhi Agricultural Produce Marketing (Regulation) Act, 1976 — Section 5(1)Representation of the People Act, 1951 — Section 19A
High Courts16 Aug 1996
Dutt Enterprises Ltd. Vs State
Delhi High Court · (1996) 4 AD 393 : (1996) 64 DLT 815
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Aug 1996
Dr. V.N. Gupta Charitable Trust and another Vs Delhi Development Authority and others
Delhi High Court · (1996) 4 AD 90 : AIR 1997 Delhi 50 : (1996) 63 DLT 739 : (1996) 38 DRJ 546 : (1996) 114 PLR 65
High Courts16 Aug 1996
Rajasthan Prem Krishna Transport Co. Vs Commissioner, Workmen''s Compensation and Others
Delhi High Court · (1996) 74 FLR 2362 : (1997) 1 LLJ 790
High Courts14 Aug 1996
Forvol Tours and Transport Services Ltd. Vs Sunrise Air Services
Delhi High Court · (1996) 3 AD 957 : (1996) 64 DLT 422 : (2003) 39 DRJ 173
High Courts14 Aug 1996
GAIL''s Employees Association, Gas Authority of India Ltd. Vs Chief Labour Commissioner (Central)
Delhi High Court · (1996) 63 DLT 824 : (1996) 39 DRJ 578
Industrial Employment (Standing Orders) Act, 1946 — Section 6
High Courts14 Aug 1996Dismissed
Express Towers (P.) Ltd. Vs Union of India
Delhi High Court · (1997) 94 TAXMAN 388
High Courts14 Aug 1996
Chetan Dass Vs Dera Ghazi Khan District Refugees House Building Cooperative Society Ltd. and Others
Delhi High Court · (1996) 4 AD 507 : (1997) 66 DLT 660 : (1996) 39 DRJ 609
Constitution of India, 1950 — Article 32
High Courts13 Aug 1996
S. Mohinder Pal Singh Vs Uttam Kaur Puri
Delhi High Court · (1996) 63 DLT 845 : (1996) RLR 441
Delhi Rent Control Act, 1958 — Section 25B
High Courts13 Aug 1996
Vipin Kumar and Others Vs State
Delhi High Court · (1996) 3 AD 995 : (1997) 1 Crimes 190 : (1996) 64 DLT 781 : (1997) 1 RCR(Criminal) 330
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 304B