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COURT ARCHIVE

Delhi High Court judgments, 1996

1,006 judgments · page 16 of 51

High Courts01 Sept 1996

Prabhat Krishna Vs Lt. Governor

Delhi High Court · (1996) 5 AD 63 : (1997) 69 DLT 632(1) : (1996) 39 DRJ 184

Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 24
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High Courts01 Sept 1996

Mehandi Hassan Vs State

Delhi High Court · (1996) 4 AD 315 : (1996) 63 DLT 963 : (1996) 39 DRJ 537 : (1997) 1 RCR(Criminal) 332

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
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High Courts01 Sept 1996

O.P. Bhalla Vs State

Delhi High Court · (1996) 4 AD 745 : (1995) 64 DLT 419 : (1997) 40 DRJ 401

Penal Code, 1860 (IPC) — Section 406, 498
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