High Courts04 Sept 1996
Madho Ram Vs P.K. Jain, Presiding Officer, Industrial Tribunal, Delhi
Delhi High Court · (1996) 4 AD 691 : (1996) 64 DLT 491 : (1996) 39 DRJ 199 : (1997) 1 ILR Delhi 769
Industrial Disputes Act, 1947 — Section 10(1)
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 15 of 51
High Courts04 Sept 1996
Pinki Devi Vs Union of India
Delhi High Court · (1998) 44 DRJ 189
Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 173
High Courts04 Sept 1996
Housing and Urban Development Corporation Ltd. Vs Standard Chartered Bank
Delhi High Court · (1996) 64 DLT 4 : (1996) 39 DRJ 34
Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 2
High Courts04 Sept 1996
Smt. S. Charat Ram Vs M/s. Usha Rectifier
Delhi High Court · (1996) 09 DEL CK 0045
High Courts04 Sept 1996
Niranjan Singh Vs The State (Delhi Administration)
Delhi High Court · (1997) CriLJ 336 : (1997) 1 RCR(Criminal) 320
High Courts04 Sept 1996
Bawa and Ranny Vs Delhi Sainik Co-operative House Building Society Ltd.
Delhi High Court · (1996) 4 AD 629 : (1996) 26 ARBLR 655 : (1996) 64 DLT 409 : (1996) 38 DRJ 656
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Sept 1996
Dharmender Kumar Vs Air India
Delhi High Court · (1997) 65 DLT 857 : (1997) 1 LLJ 56
High Courts03 Sept 1996
Commissioner of Income Tax Vs Bhagwandass Manhar Lal
Delhi High Court · (1996) 09 DEL CK 0049
High Courts03 Sept 1996
Commissioner of Income Tax Vs Capital Metals
Delhi High Court · (1996) 09 DEL CK 0043
High Courts03 Sept 1996
Commissioner of Income Tax Vs Ude Ram Shivdhan Mal
Delhi High Court · (1996) 09 DEL CK 0024
High Courts02 Sept 1996
Manish Tanwar Vs Principal, Rajdhani College and Others
Delhi High Court · (1996) 5 AD 54 : (1996) 63 DLT 906
Constitution of India, 1950 — Article 21, 256, 39, 41, 42
High Courts02 Sept 1996
S.P. Agarwal Vs Delhi Municipal Corporation and Others
Delhi High Court · (1996) 64 DLT 198 : (1997) 1 LLJ 285 : (1996) RLR 483
Delhi Municipal Corporation Act, 1957 — Section 98
High Courts02 Sept 1996
Paramjeet Singh Vs The State
Delhi High Court · (1996) 4 AD 588 : (1997) CriLJ 522 : (1996) 64 DLT 22 : (1996) 38 DRJ 737 : (1997) 1 RCR(Criminal) 305
High Courts02 Sept 1996
Raj Kumar Vs Executive Engineer, CPWD
Delhi High Court · (1996) 64 DLT 150 : (2003) 39 DRJ 15
High Courts01 Sept 1996
Prem Sagar Vs Vijay Kumar Rajput
Delhi High Court · (1996) 64 DLT 406 : (1996) 39 DRJ 80 : (1996) RLR 469
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts01 Sept 1996
Rajendra Narayan Vajpeyi Vs State
Delhi High Court · (1996) 64 DLT 99 : (1996) 39 DRJ 393
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts01 Sept 1996
Boc Properties Ltd. Vs Delhi Development Authority
Delhi High Court · (1996) 5 AD 26 : (1996) 1 BC 15 : (1996) 64 DLT 143
Arbitration Act, 1940 — Section 20
High Courts01 Sept 1996
Jai Narain Sharma and Another Vs Lalit Kala acedemi
Delhi High Court · (1996) 64 DLT 461
Constitution of India, 1950 — Article 226
High Courts01 Sept 1996
Sees Ram Vs Union of India
Delhi High Court · (1996) 63 DLT 890 : (1996) 38 DRJ 663
Border Security Force Act, 1968 — Section 11(2)