High Courts24 Jul 1996
Amin Zehra Rizvi Vs Jamia Millia lslamia
Delhi High Court · (1996) 4 AD 481 : (1996) 39 DRJ 276
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 22 of 51
High Courts24 Jul 1996
Ram Singh @ Pahari Vs State
Delhi High Court · (1996) 3 AD 1022 : (1996) 63 DLT 610 : (1996) 38 DRJ 455
Evidence Act, 1872 — Section 3
High Courts23 Jul 1996
Pratap Pawar Vs Priya Pawar
Delhi High Court · (1996) 3 AD 862 : (1996) 63 DLT 704 : (1996) 38 DRJ 636
Benami Transactions (Prohibition) Act, 1988 — Section 4(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Jul 1996
Sikander Lal Vs State
Delhi High Court · (1996) 63 DLT 624
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 1996
Tilak Raj Vs Jagdish Lal and Others
Delhi High Court · (1996) 3 AD 843 : (1996) 63 DLT 608 : (1996) 114 PLR 50
High Courts22 Jul 1996
Castrol Limited and another Vs Bengal Sales Corporation (India) Regd. and others
Delhi High Court · (1996) 07 DEL CK 0010
High Courts19 Jul 1996
Directorate of Enforcement Vs National Fertilizers Ltd.
Delhi High Court · (1996) 3 AD 678 : (1996) 63 DLT 710 : (1996) 39 DRJ 397
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Jul 1996
M/s. Hanuman Industries Vs The New India Assurance Co. Ltd. and another
Delhi High Court · (1997) ACJ 1228 : AIR 1997 Delhi 160
High Courts19 Jul 1996
Ashok Katyal Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1996) 63 DLT 442 : (1996) 39 DRJ 376
High Courts18 Jul 1996
Harprashad and Co. Ltd. Vs A.N. Pahuja, Inspecting Assistant, Commissioner of Income Tax
Delhi High Court · (1997) ILR Delhi 15 : (1998) 229 ITR 101 : (1997) 1 RCR(Criminal) 431 : (1997) 92 TAXMAN 26
Income Tax Act, 1961 — Section 276C(1)
High Courts18 Jul 1996
Jagsonpal Pharmaceuticals Ltd. Vs Senor Laboratories
Delhi High Court · (1996) 3 AD 877 : (1996) 26 ARBLR 425 : (1996) 63 DLT 671 : (1996) 38 DRJ 748
High Courts18 Jul 1996
Rakesh Aggarwal Vs Assistant Commissioner of Income Tax
Delhi High Court · (1996) 87 TAXMAN 306
Income Tax Act, 1961 — Section 139, 143(1), 143(1)(a), 143(1)(a)(i), 143(2)
High Courts18 Jul 1996
Anjendra Kumar Aggarwal Vs Kruzer Herbals
Delhi High Court · (1996) 3 AD 803 : (1996) 63 DLT 660 : (1996) 38 DRJ 416
Trade and Merchandise Marks Act, 1958 — Section 2
High Courts18 Jul 1996
M/s. Jagsonpal Pharmaceutical Ltd. Vs M/s. Senor Laboratories
Delhi High Court · (1996) 3 AD 877 : (1996) 26 ARBLR 425 : (1996) 63 DLT 671 : (1996) 38 DRJ 748
High Courts17 Jul 1996
S.K. Chopra Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 3 AD 882 : (1996) 63 DLT 403 : (1996) 38 DRJ 261 : (1997) 1 RCR(Civil) 171 : (1996) RLR 366
Constitution of India, 1950 — Article 372
High Courts17 Jul 1996
Vikas Pathania Vs U.S.I.
Delhi High Court · (1996) RLR 443
Constitution of India, 1950 — Article 14
High Courts17 Jul 1996
M/s. Three Star Supply Agency Vs State of Haryana
Delhi High Court · (1996) 07 DEL CK 0047
High Courts17 Jul 1996
Escorts Finance Limited Vs Solar Farmachem Limited
Delhi High Court · (1996) 3 AD 849 : (1996) 63 DLT 712 : (1996) 38 DRJ 579
High Courts16 Jul 1996
Advani Oerlikon Ltd. Vs Lalit Ahuja Trading as Ahuja Associates
Delhi High Court · (1996) 3 AD 785 : (1996) 63 DLT 728 : (1996) 38 DRJ 489
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts16 Jul 1996
Ruttonsha International Rectifier Pvt. Ltd. Vs Union of India
Delhi High Court · (1996) 3 AD 681 : (1996) 38 DRJ 265 : (1997) 1 RCR(Civil) 228
Arbitration Act, 1940 — Section 28