High Courts01 Feb 1996
Ratanlal Mandalaus Vs Ram Avtar
Delhi High Court · (1996) 1 AD 1039 : (1996) 61 DLT 861 : (1996) 36 DRJ 506
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 44 of 51
High Courts01 Feb 1996
Standard Chartered Bank Vs Chartered Bank Employees Union and Others
Delhi High Court · (1996) 61 DLT 799 : (1996) 2 LLJ 52
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Feb 1996
Vineet Kumar Gupta Vs Pradip Kumar Gupta
Delhi High Court · (1996) 1 AD 891 : (1996) 61 DLT 734 : (1996) 36 DRJ 685
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Feb 1996
Vinod Saluja Vs Sita Rani
Delhi High Court · (1996) 1 AD 1021 : (1996) 61 DLT 790 : (1996) 36 DRJ 529
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts01 Feb 1996
Shipra Singh Vs New Delhi Municipal Committee
Delhi High Court · (1996) 62 DLT 120
Constitution of India, 1950 — Article 226New Delhi Municipal Council Act, 1994 — Section 115, 116
High Courts01 Feb 1996
Indian Hotels Co. Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1996) 1 AD 937 : (1996) 62 DLT 96
Constitution of India, 1950 — Article 226
High Courts01 Feb 1996
Rakesh Arora Vs S.D. Technical Service (P) Ltd. and Others
Delhi High Court · (1996) 61 DLT 852
High Courts01 Feb 1996
G.N. Mehra Vs International Airports Authority of India (IAAI)
Delhi High Court · (1996) 1 AD 1042 : (1996) 63 DLT 62 : (1996) 36 DRJ 631
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Feb 1996
The Motor and General Finance Ltd. Vs Ram Niwash Sharma and Sharma
Delhi High Court · (1996) 61 DLT 848
High Courts01 Feb 1996
Raksons Leasing and Finance Limited Vs Kulbir Bhasin and Another
Delhi High Court · (1996) 1 AD 736 : (1996) 61 DLT 752
High Courts01 Feb 1996
Attar Singh and Bros. Vs Delhi Development Authority
Delhi High Court · (1996) 1 AD 747 : (1996) 37 DRJ 484
High Courts01 Feb 1996
Kochhar Construction Works Vs Delhi Development Authority
Delhi High Court · (1996) 1 AD 821 : (1996) 36 DRJ 748
High Courts01 Feb 1996
Afro-asian Agro Products Singapore Pvt. Ltd. Vs National Fertilisers Ltd.
Delhi High Court · (1996) 62 DLT 10 : (1996) 36 DRJ 742
High Courts01 Feb 1996
Subhash Gulati Vs State
Delhi High Court · (1996) 1 AD 677 : (1996) 62 DLT 145 : (1996) 36 DRJ 696
Penal Code, 1860 (IPC) — Section 323
High Courts01 Feb 1996
Motor and General Finance Limited Vs Prem Shankar Singh and Another
Delhi High Court · (1996) 61 DLT 772
High Courts01 Feb 1996
Pioneer Publicity Corporation Vs New Delhi Municipal Committee
Delhi High Court · (1996) 2 AD 576 : (1996) 36 DRJ 637
High Courts01 Feb 1996
S.S. Jain Vs Delhi Development Authority and Another
Delhi High Court · (1996) 2 AD 329 : (1996) 63 DLT 46
Arbitration Act, 1940 — Section 14
High Courts01 Feb 1996
P.N. Magan Vs Karma Processors (P) Ltd.
Delhi High Court · (1996) 63 DLT 134 : (1996) 36 DRJ 640
High Courts01 Feb 1996
Shri S. S. Jain Vs Delhi Development Authority and Shri R. K. Sundaram
Delhi High Court · (1996) 02 DEL CK 0032
High Courts01 Feb 1996
Motor and General Finance Ltd. Vs Ram Niwas Sharma
Delhi High Court · (1996) 02 DEL CK 0029