High Courts07 Jun 2021Dismissed
Kishinchand R Ludhani And Others Vs Mohinder Singh Dua And Anr
Bombay High Court · (2021) 06 BOM CK 0015
Companies Act, 1956 — Section 446, 454, 537
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 380 of 3,651
High Courts07 Jun 2021
Sau. Suman W/O Sudhakar Patil Vs Sau. Tarabai Dadaji Tekam & Ors
Bombay High Court · (2021) 06 BOM CK 0013
Coal Bearing Areas (Acquisition And Development) Act, 1975 — Section 26
High Courts07 Jun 2021
Sulinder Kaur Jaswant Singh Hira Vs State Of Maharashtra & Anr
Bombay High Court · (2021) 06 BOM CK 0012
Indian Penal Code, 1860 — Section 34,306Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts04 Jun 2021
Amar Sadhuram Mulchandani Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0017
Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420
High Courts04 Jun 2021Allowed/ Disposed Of
Bharat Bhagwan Patil Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0016
Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 302, 323, 324Arms Act, 1959 — Section 4, 27Maharashtra Police Act, 1951 — Section 37(1), 135
High Courts04 Jun 2021Disposed Of
Pappu @ Amar S/O Mahadeo Dhoke Vs State Of Maharashtra Through P.S.O. P.S. Katol
Bombay High Court · (2021) 06 BOM CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 188, 201, 269, 270, 294, 302, 323, 324, 336, 353, 452, 504, 506
High Courts04 Jun 2021Disposed Of
Prakash Joshi & Anr Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0011
Indian Penal Code, 1860 — Section 3, 30A, 30ii, 33, 84, 284, 337, 2846, 2847, 3384Factories Act, 1948 — Section 0(2)Maharashtra Factories Act, 1948 — Section 92
High Courts04 Jun 2021
Prashant Hindurao Yadav Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0010
Indian Penal Code, 1860 — Section 34, 323, 498A, 506
High Courts02 Jun 2021
Court On Its Own Motion And Others Vs Union Of India And Ors
Bombay High Court · (2021) 06 BOM CK 0009
Companies Act, 2013 — Section 136
High Courts02 Jun 2021
Registrar (Judicial)Vs Union Of India & Ors
Bombay High Court · (2021) 06 BOM CK 0008
High Courts02 Jun 2021
Sneha Nirav Marjadi And Others Vs State Of Maharashtra & Ors
Bombay High Court · (2021) 06 BOM CK 0007
High Courts01 Jun 2021Partly Allowed
Eknath Nivrutti Hegadkar Vs Aagatrao Dyanu Ghodake
Bombay High Court · (2021) 06 BOM CK 0006
Limitation Act, 1963 — Article 58Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts01 Jun 2021Disposed Of
Union Of India Thr Secretary, Ministry Of Agriculture And Co-Operation And Ors Vs Snehal Vijay Wanaskar
Bombay High Court · (2021) 06 BOM CK 0005
High Courts01 Jun 2021
Ajay Sahebrao Aher Vs State Of Maharashtra & Anr
Bombay High Court · (2021) 06 BOM CK 0001
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 354(D), 435, 500Information Technology Act, 2000 — Section 66(D)
High Courts31 May 2021
Ganesh Nimba Kasar Vs State Of Maharashtra
Bombay High Court · (2021) 05 BOM CK 0027
Indian Penal Code, 1860 — Section 341, 395
High Courts31 May 2021
Ratna Sindhu S.R.A. Co-Operative Vs State Of Maharashtra And Ors
Bombay High Court · (2021) 05 BOM CK 0026
High Courts28 May 2021
Ajay S/O Nathuram Sharma & Ors. Vs State Of Maharashtra
Bombay High Court · (2021) 05 BOM CK 0025
Indian Penal Code, 1860 — Section 34, 406, 468, 471
High Courts28 May 2021
Raj Kishorilal Chadhha And Others Vs State Of Maharashtra
Bombay High Court · (2021) 05 BOM CK 0024
Indian Penal Code, 1860 — Section 34, 406, 409, 420
High Courts28 May 2021
Registrar (Judicial) Vs Union Of India & Ors
Bombay High Court · (2021) 05 BOM CK 0023
Constitution Of India, 1950 — Article 162Maharashtra Motor Vehicle Rules, 1989 — Rule 62(8)
High Courts28 May 2021
Udaypratap Surendra Singh Vs State Of Maharashtra
Bombay High Court · (2021) 05 BOM CK 0022
Indian Penal Code, 1860 — Section 34, 409, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66(c), 66(d)Code Of Criminal Procedure, 1973 — Section 438