High Courts08 Dec 1943

Emperor Vs Purshottam Devji Patel

Bombay High Court · (1944) 46 BOMLR 449

Bombay Retail Trade Control and Licensing Order, 1942 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 517Defence of India Rules, 1962 — Rule 121, 81(2)