High Courts31 Dec 1935
MADHAVJEE DAMODAR THACKERSAY AND ANOTHER (EXECUTORS) Vs COMMISSIONER OF INCOME TAX, BOMBAY.
Bombay High Court · (1935) 3 ITR 457
Income Tax Act, 1961 — Section 23(4)
COURT ARCHIVE
Bombay High Court judgments, 1935
183 judgments · page 1 of 10
High Courts31 Dec 1935
MRS. HIRABAI D. DESAI and SONS Vs THE COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1936) 4 ITR 95
Income Tax Act, 1961 — Section 66(3)
High Courts20 Dec 1935Dismissed
Kissondas Premchand Vs Jivatlal Pratapshi and Co.
Bombay High Court · AIR 1936 Bom 423 : (1936) 38 BOMLR 864
Succession Act, 1925 — Section 323
High Courts19 Dec 1935Allowed
Nathu Lal Vs Babu Ram
Bombay High Court · (1936) 38 BOMLR 462
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Dec 1935Dismissed
Basawanewa Balappa Gandigwad Vs Balappa Shivappa Gandigwad
Bombay High Court · AIR 1936 Bom 289 : (1936) 38 BOMLR 502
Limitation Act, 1908 — Article 120, 23
High Courts16 Dec 1935Dismissed
Cora Lillian Mcpherson Vs Oran Leo Mcpherson
Bombay High Court · (1936) 38 BOMLR 468
Matrimonial Causes Act, 1857 — Section 57
High Courts11 Dec 1935Dismissed
Narshingappa Parasappa Chavan Vs Tippanna Bhimjeppa Santanavar
Bombay High Court · AIR 1936 Bom 276 : (1936) 38 BOMLR 499
High Courts10 Dec 1935
Bomatu Bhadu Ghatole and Others Vs Govardhandas Nanabhai Gujarathi and Others
Bombay High Court · AIR 1936 Bom 268 : 163 Ind. Cas. 937
Civil Procedure Code, 1908 (CPC) — Section 48Transfer of Property Act, 1882 — Section 99
High Courts09 Dec 1935
The Bundi Portland Cement Ltd. Vs Abdul Hussein Essaji
Bombay High Court · AIR 1936 Bom 418 : (1936) 38 BOMLR 894 : 166 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts06 Dec 1935Dismissed
Tyagaraja Mudaliyar Vs Vedathanni
Bombay High Court · (1936) 38 BOMLR 373
Evidence Act, 1872 — Section 91, 92
High Courts06 Dec 1935Allowed
The Gujarat Ginning and Manufacturing Company Limited Vs Motilal Hirabhai Spinning and Manufacturing Company Limited
Bombay High Court · (1936) 38 BOMLR 353
Easements Act, 1882 — Section 52, 60(b)
High Courts05 Dec 1935Allowed
Chandulal Damodardas Vs Keshavlal Kuberdas Amin
Bombay High Court · AIR 1936 Bom 246 : (1936) 38 BOMLR 486 : 163 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9Companies Act, 1956 — Section 4Transfer of Property Act, 1882 — Section 105, 107
High Courts03 Dec 1935
Manchersha Ardeshir Devierwala Vs Ismail Ibrahim Patel
Bombay High Court · (1936) 38 BOMLR 168
Penal Code, 1860 (IPC) — Section 109, 421, 423
High Courts03 Dec 1935
Manchersha Ardeshir Devierwala Vs Ismail Ibrahim Patel and Others
Bombay High Court · AIR 1936 Bom 167 : 162 Ind. Cas. 310
Penal Code, 1860 (IPC) — Section 421
High Courts29 Nov 1935
Bai Premabai Vs Jivandas Vallabhram
Bombay High Court · AIR 1936 Bom 456 : (1936) 38 BOMLR 977
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 2(11), 53
High Courts28 Nov 1935Dismissed
Kusum Kumari Vs Debi Prasad Dhandania
Bombay High Court · (1936) 38 BOMLR 349
Civil Procedure Code, 1908 (CPC) — Section 34Santhal Parganas Settlement Regulations, 1872 — Section 6
High Courts27 Nov 1935Dismissed
Basangouda Giriyeppagouda Patil Vs Basalingappa Mallangouda Patil
Bombay High Court · AIR 1936 Bom 301 : (1936) 38 BOMLR 593
Bombay Watan Act, 1886 — Section 5Maharashtra Revenue Jurisdiction Act, 1876 — Section 4
High Courts26 Nov 1935Dismissed
Pachan Ladha Vs The Municipal Commissioner
Bombay High Court · AIR 1936 Bom 264 : (1936) 38 BOMLR 556
City of Bombay Municipal Council Act, 1988 — Section 394
High Courts26 Nov 1935
Emperor Vs Bhawan Surji
Bombay High Court · AIR 1936 Bom 172 : (1936) 38 BOMLR 164
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 71