High Courts21 Dec 1934
Sharanbasappa Tippanna Indi Vs Sanganbasappa Shidramappa Shahapur
Bombay High Court · AIR 1935 Bom 256 : (1935) 37 BOMLR 346
Stamp Act, 1899 — Section 60
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 1 of 10
High Courts21 Dec 1934Allowed
Shankarji Samalji Dhobi Vs Vrajlal Bapalal Patel
Bombay High Court · AIR 1935 Bom 286 : (1935) 37 BOMLR 255 : 158 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts19 Dec 1934Dismissed
Emperor Vs Keshav Vasudeo Kortikar
Bombay High Court · (1935) 37 BOMLR 179
Criminal Procedure Code, 1898 (CrPC) — Section 337, 342
High Courts18 Dec 1934Dismissed
Babu Mahadeo Prasad Singh Vs Karia Bharati
Bombay High Court · (1935) 37 BOMLR 333
Limitation Act, 1908 — Article 144
High Courts18 Dec 1934
Secretary of State for India in Council Vs Saroj Kumar Acharjya Choudhury
Bombay High Court · (1935) 37 BOMLR 327
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts17 Dec 1934Dismissed
Biyamma Kashimsaheb Inamdar Vs Ahmadsaheb Mohaddinsaheb Mulla
Bombay High Court · AIR 1935 Bom 245 : (1935) 37 BOMLR 257
High Courts14 Dec 1934
Bai Appibai Vs Khimji Cooverji
Bombay High Court · AIR 1936 Bom 138 : (1936) 38 BOMLR 77
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts14 Dec 1934Dismissed
Srischandra Nandy Vs Baijnath Jugal Kishore
Bombay High Court · (1935) 37 BOMLR 323
High Courts11 Dec 1934
Mhasku Malu Kudale and Others Vs Emperor
Bombay High Court · AIR 1935 Bom 165 : 158 Ind. Cas. 1090
Criminal Procedure Code, 1898 (CrPC) — Section 306Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Dec 1934Dismissed
Emperor Vs Mhasku Kalu Kudale
Bombay High Court · (1935) 37 BOMLR 109
Criminal Procedure Code, 1898 (CrPC) — Section 306
High Courts07 Dec 1934
Vinayak Ganesh Hasabnis Vs Narayan Shankar Hasabnis
Bombay High Court · AIR 1935 Bom 227 : (1935) 37 BOMLR 343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Pensions Act, 1871 — Section 4
High Courts06 Dec 1934
Emperor Vs Manchershaw Nasserwanji
Bombay High Court · AIR 1935 Bom 156 : (1935) 37 BOMLR 105
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 290
High Courts06 Dec 1934Allowed
Kala Ram Vs The Punjab National Bank Limited
Bombay High Court · (1935) 37 BOMLR 387
Contract Act, 1872 — Section 264
High Courts06 Dec 1934
L. Guran Ditta Vs T.R. Ditta
Bombay High Court · (1935) 37 BOMLR 162
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts06 Dec 1934Dismissed
Chunbidya Vs Emperor
Bombay High Court · (1935) 37 BOMLR 160
Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
High Courts04 Dec 1934Dismissed
Devji Arjan Dalvadi Vs Bhoja Vaija Kachar
Bombay High Court · AIR 1935 Bom 219 : (1935) 37 BOMLR 220
Bombay Land Revenue Code, 1879 — Section 68
High Courts03 Dec 1934
Jinnappa Mahadevappa Kudachi and Others Vs Chimmava Krishnappa Kochari
Bombay High Court · AIR 1935 Bom 324 : 159 Ind. Cas. 207
High Courts03 Dec 1934Dismissed
C. Kasivisvanathan Chettiar Vs S.V.S. Chokalingam Chettiar
Bombay High Court · (1935) 37 BOMLR 837
Limitation Act, 1908 — Section 9
High Courts29 Nov 1934Dismissed
Kalekhan Mahmadkhan Vs Karim Rehman Malik
Bombay High Court · AIR 1935 Bom 207 : (1935) 37 BOMLR 207
High Courts29 Nov 1934Dismissed
Kanhardas Jankidas Bairagi Vs Keshav Govind Bargandi
Bombay High Court · AIR 1935 Bom 321 : (1935) 37 BOMLR 235 : 159 Ind. Cas. 209
Bombay Municipal Boroughs Act, 1925 — Section 110, 111(1)