High Courts22 Dec 1936
Ramchandra Narayan Badale Vs Murlidhar Yeshwant Khambekar and Another
Bombay High Court · AIR 1938 Bom 20
COURT ARCHIVE
Bombay High Court judgments, 1936
142 judgments · page 1 of 8
High Courts22 Dec 1936Dismissed
Ramchandra Narayan Badale Vs Murlidhar Yeshwant Khambekar
Bombay High Court · (1937) 39 BOMLR 599 : 173 Ind. Cas. 36
High Courts08 Dec 1936Dismissed
R.T. Rangachari Vs The Secretary of State for India in Council
Bombay High Court · (1937) 39 BOMLR 688
Government of India Act, 1915 — Section 96B
High Courts08 Dec 1936
In Re: Peninsular Life Assurance Co. Ltd. (In liquidation.)
Bombay High Court · AIR 1938 Bom 91
Life Assurance Companies Act, 1912 — Section 4, 6
High Courts08 Dec 1936
In Re: Peninsular Life Assurance Company Ltd.
Bombay High Court · AIR 1936 Bom 24 : (1937) 39 BOMLR 1163 : 173 Ind. Cas. 727 : 160 Ind. Cas. 638
Life Assurance Companies Act, 1912 — Section 4, 6
High Courts02 Dec 1936Dismissed
The Borough Municipality of Ahmedabad Vs Jayendra Vajubhai Divatia
Bombay High Court · AIR 1937 Bom 432 : (1937) 39 BOMLR 329
Bombay Municipal Boroughs Act, 1925 — Section 198Land Acquisition Act, 1894 — Section 23, 25
High Courts02 Dec 1936
Kisandas Laxmandas Gujar and Others Vs Godavaribai Govinddas Gujar and Others
Bombay High Court · AIR 1937 Bom 334
Guardians and Wards Act, 1890 — Section 37Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 3
High Courts02 Dec 1936
Kisandas Laxmandas Gujar and Others Vs Godavaribai Govindas Gujar and Others
Bombay High Court · 170 Ind. Cas. 647
Guardians and Wards Act, 1890 — Section 27Limitation Act, 1908 — Section 10
High Courts30 Nov 1936Dismissed
Ahmed Abdulla Rubatti Vs Ahmed Abdulla Dubaee
Bombay High Court · AIR 1937 Bom 180 : (1937) 39 BOMLR 110
Aden Civil and Criminal Justice Regulation, 1933 — Section 15, 7
High Courts27 Nov 1936
Khodadad Mundegar Vs Bai Jerbai
Bombay High Court · (1937) 39 BOMLR 1156
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Nov 1936
Shivramdas Vs B.V. Nerurkar In Re: Sabnis, Goregaonkar and Senjit
Bombay High Court · (1937) 39 BOMLR 633
Trusts Act, 1882 — Section 3, 50
High Courts25 Nov 1936
Emperor Vs Yemanya Kallappa and Others
Bombay High Court · AIR 1937 Bom 152 : 168 Ind. Cas. 479
Criminal Procedure Code, 1898 (CrPC) — Section 308
High Courts25 Nov 1936
In Re: Sabnis, Goregaonkar and Senjit and Shivramdas and Others
Bombay High Court · AIR 1937 Bom 374
Trusts Act, 1882 — Section 12
High Courts25 Nov 1936
Janardan Govind Gore Vs Narayan Bhaskar Gore
Bombay High Court · AIR 1937 Bom 496 : (1937) 39 BOMLR 1151
Succession Act, 1925 — Section 80
High Courts25 Nov 1936
Emperor Vs Yamanya Kallappa
Bombay High Court · (1937) 39 BOMLR 76
Criminal Procedure Code, 1898 (CrPC) — Section 427
High Courts24 Nov 1936
Purshottam Balvant Gole and Another Vs Secretary of State
Bombay High Court · AIR 1938 Bom 93
High Courts24 Nov 1936
Purshottam Balvant Gole Vs The Secretary of State for India
Bombay High Court · (1937) 39 BOMLR 1152 : 173 Ind. Cas. 522
High Courts23 Nov 1936Dismissed
Emperor Vs Bai Dhankor
Bombay High Court · AIR 1937 Bom 148 : (1937) 39 BOMLR 74
Criminal Procedure Code, 1898 (CrPC) — Section 421, 439
High Courts23 Nov 1936
Saiyad Jaffar El Edroos Vs Saiyad Mahomed El Edroos
Bombay High Court · AIR 1937 Bom 217 : (1937) 39 BOMLR 277
Limitation Act, 1908 — Article 120