High Courts22 Dec 1916
Bapu Apaji Potdar Vs Kashinath Sadoba Gulmire
Bombay High Court · (1917) 19 BOMLR 100
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 1 of 10
High Courts22 Dec 1916
Gururao Shrinivas Heblikar Vs Secretary of State for India
Bombay High Court · AIR 1916 Bom 109 : (1917) 19 BOMLR 117
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts20 Dec 1916Dismissed
Tricomdas Cooverji Bhoja Vs Sri Sri Gopinath Jiu Thakur
Bombay High Court · (1917) 19 BOMLR 450
High Courts18 Dec 1916Dismissed
Parshottam Veribhai Vs Chhatrasangji Madhavsangji Thakor
Bombay High Court · AIR 1916 Bom 65 : (1917) 19 BOMLR 545
Broach and Kaira Incumbered Estates Act, 1881 — Section 28
High Courts18 Dec 1916Allowed
Har Chandi Lal Vs Sheoraj Singh
Bombay High Court · (1917) 19 BOMLR 444
Contract Act, 1872 — Section 41
High Courts15 Dec 1916
Chandulal Dalsukhram Vs Jeshangbhai Chhotalal
Bombay High Court · AIR 1916 Bom 55 : (1917) 19 BOMLR 112
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts11 Dec 1916Dismissed
Deonandan Prashad Singh Vs Ramdhari Chowdhri
Bombay High Court · (1917) 19 BOMLR 437
High Courts11 Dec 1916Dismissed
Moti Chand Vs Khwaja Ikram-Ul-Lah Khan
Bombay High Court · (1917) 19 BOMLR 433
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 36
High Courts11 Dec 1916Allowed
Mina Kumari Bibi Vs Raja Bijoy Singh Dudhuria
Bombay High Court · (1917) 19 BOMLR 424
Civil Procedure Code, 1882 — Section 274Transfer of Property Act, 1882 — Section 53
High Courts10 Dec 1916Dismissed
Sripat Singh Dugar Vs Maharaja Sir P.K. Tagore
Bombay High Court · (1917) 19 BOMLR 290
High Courts08 Dec 1916Dismissed
Sashi Bhushan Misra Vs Raja Jyoti Prashad Singh Deo
Bombay High Court · (1917) 19 BOMLR 416
High Courts07 Dec 1916
Deonandan Prashad Vs Janki Singh
Bombay High Court · (1917) 19 BOMLR 410 : (1917) ILR (Bom) 573
High Courts06 Dec 1916
In Re: Abdul Rahiman
Bombay High Court · (1918) 20 BOMLR 124
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts04 Dec 1916Allowed
Govind Bhikaji Mahajan Vs Bhau Gopal Lad
Bombay High Court · AIR 1916 Bom 128 : (1917) 19 BOMLR 147
Transfer of Property Act, 1882 — Section 59
High Courts01 Dec 1916Dismissed
Mutu K.A. Ramanadham Chettiar Vs Vada Levvai Marakayar
Bombay High Court · (1917) 19 BOMLR 401
High Courts30 Nov 1916Allowed
Raja Mahammad Abul Husan Khan Vs Ram Pargash
Bombay High Court · (1917) 19 BOMLR 202
High Courts27 Nov 1916
Ahmad Asmal Muse Vs Bai Bibi
Bombay High Court · AIR 1916 Bom 127 : (1917) 19 BOMLR 141
High Courts27 Nov 1916Allowed
Sulaiman Vs Biyaththmma
Bombay High Court · (1917) 19 BOMLR 394
Civil Procedure Code, 1908 (CPC) — Section 59
High Courts23 Nov 1916
Kareem Ranjan Khoji Vs Emperor
Bombay High Court · AIR 1916 Bom 48 : 39 Ind. Cas. 298
Bombay District Municipal Act, 1901 — Section 96(5)