High Courts18 Dec 1913
Chhogmal Balkissondas, A Firm Vs Jainarayan Kanaiyalal
Bombay High Court · (1915) ILR (Bom) 1
Contract Act, 1872 — Section 30
COURT ARCHIVE
Bombay High Court judgments, 1913
128 judgments · page 1 of 7
High Courts10 Dec 1913Dismissed
Arun Chandra Singh Vs Kamini Kumar
Bombay High Court · (1914) 16 BOMLR 323
High Courts04 Dec 1913
In Re: Mir Husen Abdul Rahiman
Bombay High Court · AIR 1914 Bom 3 : (1914) 16 BOMLR 84
Criminal Procedure Code, 1898 (CrPC) — Section 514, 531
High Courts03 Dec 1913Dismissed
Parbati Dasi Vs Raja Baikuntha Nath De
Bombay High Court · (1914) 16 BOMLR 101
High Courts03 Dec 1913Allowed
Musammat Jagrani Koer Vs Kuar Durga Parshad
Bombay High Court · (1914) 16 BOMLR 141
High Courts02 Dec 1913
Ramchandra Anandrao Kulkarni Vs Pandu Dagdu Teli
Bombay High Court · AIR 1914 Bom 30 : (1914) 16 BOMLR 75
Civil Procedure Code, 1908 (CPC) — Section 100, 4
High Courts01 Dec 1913Dismissed
Barhamdeo Prasad Vs Tara Chand
Bombay High Court · (1914) 16 BOMLR 89
Limitation Act, 1877 — Article 132
High Courts26 Nov 1913
Emperor Vs Gendlal Chimanbhai
Bombay High Court · (1914) 16 BOMLR 80
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 408, 477A
High Courts18 Nov 1913Dismissed
Ahmedbhoy Habibbhoy Vs Waman Dhondu
Bombay High Court · AIR 1914 Bom 82 : (1914) 16 BOMLR 72
Bombay Civil Courts Act, 1869 — Section 16Civil Procedure Code, 1908 (CPC) — Section 96(I)Land Acquisition Act, 1894 — Section 54
High Courts17 Nov 1913Dismissed
George Staunton Clifford Vs Emperor
Bombay High Court · (1914) 16 BOMLR 1
High Courts07 Nov 1913Dismissed
Rajkumari Bhubaneshwari Kumar Vs The Collector of Gaya
Bombay High Court · (1914) 16 BOMLR 95
Probate and Administration Act, 1881 — Section 98
High Courts05 Nov 1913
Kalyanchand Lalchand Vs Sitabai Dhanasa
Bombay High Court · AIR 1914 Bom 8 : (1914) 16 BOMLR 5
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 4, 83
High Courts02 Nov 1913
Kaluram Pirchand Marwadi Vs Gangaram Sakharamshet Shimpi
Bombay High Court · (1914) 16 BOMLR 67
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts31 Oct 1913
Tuljaram Harichand Gujar Vs Sitaram Narayan Kasar
Bombay High Court · AIR 1914 Bom 46 : (1914) 16 BOMLR 39 : 24 Ind. Cas. 665
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5
High Courts13 Oct 1913
Sitaram Bhimaji Deshpande Vs Sadhu Awaji Parit
Bombay High Court · AIR 1914 Bom 152 : (1914) 16 BOMLR 132
High Courts13 Oct 1913
Haribhai Hansji Vs Nathubhai Ratnaji
Bombay High Court · AIR 1914 Bom 102 : (1914) 16 BOMLR 62
Contract Act, 1872 — Section 65
High Courts13 Oct 1913Dismissed
The Secretary of State for India Vs Major J.E. Hughes
Bombay High Court · (1914) 16 BOMLR 121
Limitation Act, 1963 — Article 62
High Courts10 Oct 1913Allowed
Purshottam Mukund Samant Vs Rakhmabai Mukund
Bombay High Court · AIR 1914 Bom 28 : (1914) 16 BOMLR 57
High Courts07 Oct 1913
Pirsab Kasimsab Itagi Vs Gurappa Basappa Kadigi
Bombay High Court · AIR 1914 Bom 47 : (1914) 16 BOMLR 111
Limitation Act, 1963 — Article 91
High Courts03 Oct 1913
Mallik Saheb Abdul Saheb Gandigiwad Vs Mallikarjunappa Shivamurteya
Bombay High Court · (1913) 15 BOMLR 1142
Registration Act, 1908 — Section 17(d)