High Courts26 Aug 1913
Emperor Vs Ladhu Ramji Jessa
Bombay High Court · (1913) 15 BOMLR 996
Railways Act, 1890 — Section 118
COURT ARCHIVE
Bombay High Court judgments, 1913
149 judgments · page 3 of 8
High Courts20 Aug 1913
Bai Ujam Vs Bai Rukhmani
Bombay High Court · AIR 1914 Bom 211(1) : (1913) 15 BOMLR 936
Limitation Act, 1963 — Section 15
High Courts19 Aug 1913
The Baroda Spinning and Weaving Co. Ltd. Vs The Satyanarayan Marine and Fire Insurance Co. Ltd.
Bombay High Court · AIR 1914 Bom 225(2) : (1913) 15 BOMLR 948
Contract Act, 1872 — Section 28
High Courts19 Aug 1913
B.N. Lang Vs Heptullabhai Ismailjee
Bombay High Court · AIR 1914 Bom 271 : (1913) 15 BOMLR 939
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts06 Aug 1913Dismissed
Jan Mahomed Abdulla Datu Vs Datu Jaffar
Bombay High Court · AIR 1914 Bom 59 : (1913) 15 BOMLR 1044
Limitation Act, 1963 — Article 91, 7
High Courts06 Aug 1913
Krishnadixit Baldixit Vs Baldixit Wamandixit
Bombay High Court · AIR 1914 Bom 296 : (1913) 15 BOMLR 1016
Limitation Act, 1963 — Section 28
High Courts05 Aug 1913Allowed
Bacharaj Nyahalchand Marwadi Vs Babaji Tukaram Avail
Bombay High Court · (1913) 15 BOMLR 930
Limitation Act, 1963 — Section 19
High Courts01 Aug 1913
B.A. Brendon Vs Shrimant Sunderabai
Bombay High Court · AIR 1914 Bom 181 : (1914) 16 BOMLR 164
High Courts31 Jul 1913
Emperor Vs Haridas Lakhmidas
Bombay High Court · (1913) 15 BOMLR 994
Coasting Vessels Act, 1838 — Section 4, 7
High Courts29 Jul 1913
Ramkrishna Gopal Joshi Vs Chimnaji Vyankatesh
Bombay High Court · (1913) 15 BOMLR 824
High Courts25 Jul 1913Dismissed
Mulraj Khatav Vs The Collector of Poona
Bombay High Court · (1913) 15 BOMLR 802
Land Acquisition Act, 1894 — Section 54
High Courts25 Jul 1913Dismissed
Subrao Mangesh Chandavarkar Vs Mahadevi Manji Bhatta
Bombay High Court · AIR 1914 Bom 256 : (1913) 15 BOMLR 848
High Courts24 Jul 1913
Emperor Vs Martu Vithoba Prabhu
Bombay High Court · (1913) 15 BOMLR 991
Penal Code, 1860 (IPC) — Section 307
High Courts24 Jul 1913
Achut Ramchandra Pai Vs Nagappa Bab Balgya
Bombay High Court · AIR 1914 Bom 249 : (1913) 15 BOMLR 902
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(c), 107
High Courts24 Jul 1913Allowed
Vaithinatha Pillai Vs The King-Emperor
Bombay High Court · (1913) 15 BOMLR 910
Criminal Procedure Code, 1898 (CrPC) — Section 378
High Courts24 Jul 1913
Sri Raja Venkata Narasimha Appa Row Vs Sri Raja Parthasarathy Appa Row Savai Aswa Row Sri Raja Venkatadri Appa Row Vs Sri Raja Venkatadri Appa Row
Bombay High Court · (1913) 15 BOMLR 1010
High Courts23 Jul 1913Allowed
Kunwar Partab Singh Vs Bhabuti Singh
Bombay High Court · (1913) 15 BOMLR 1001
Specific Relief Act, 1877 — Section 42
High Courts23 Jul 1913
Daya Khushal Vs The Assistant Collector
Bombay High Court · AIR 1914 Bom 284 : (1913) 15 BOMLR 845
High Courts23 Jul 1913Dismissed
Datto Atmaram Hasabnis Vs Shankar Dattatraya
Bombay High Court · AIR 1914 Bom 263(1) : (1913) 15 BOMLR 841
Limitation Act, 1963 — Article 181
High Courts22 Jul 1913Allowed
Bai Hiragavri Vs Gulabdas Jamnadas
Bombay High Court · (1913) 15 BOMLR 1123
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2Court Fees Act, 1870 — Section 7(iv)(f)