Bombay High Court Judgments 2015

High Courts23 Dec 2015

Sau. Rekha Pramodrao Deshmukh and Others Vs Shri Gajanan Maharaj Sansthan Shegaon and Others

Bombay High Court · (2015) 12 BOM CK 0102

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13A(2)Maharashtra Rent Control Act, 1999 - Section 24, 24(1), 24(2), 41, 41(c)

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High Courts23 Dec 2015Partly Allowed

Indu G.N. Rane Vs The Director of Education, Government of Goa and Others

Bombay High Court · (2015) 12 BOM CK 0098

Constitution of India, 1950 - Article 14, 39Goa, Daman and Diu Preservation of Trees Act, 1984 - Section 13

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High Courts23 Dec 2015Dismissed

Gokarakonda Naga Saibaba Vs State of Maharashtra and Others

Bombay High Court · (2016) 1 Crimes 62

Constitution of India, 1950 - Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 173Unlawful Activities (Prevention) Act, 1967 - Section 20, 38, 39, 43-B(5), 43-D

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High Courts23 Dec 2015

Balkrishna Industries Ltd. Vs The Union of India and Others

Bombay High Court · (2015) 12 BOM CK 0094

Central Excises and Salt Act, 1944 - Section 3Constitution of India, 1950 - Article 14, 142, 226, 32Customs Act, 1962 - Section 12, 25, 74, 75

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High Courts23 Dec 2015Allowed

Mangesh Balkrushna Bhoir Vs Sau. Leena Mangesh Bhoir

Bombay High Court · (2016) 2 ABR 173 : (2016) 2 MhLj 252

Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13(1)(i-a), 23(1)(a), 23(1)(i-a), 9

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High Courts23 Dec 2015

Anil Yashwant Karande Vs Mangal Anil Karande

Bombay High Court · (2016) 1 ABR 792 : (2016) 2 ALLMR 14 : (2016) 2 BomCR 318 : (2016) 2 MhLj 166

Civil Procedure Code, 1908 (CPC) - Section 100Criminal Procedure Code, 1973 (CrPC) - Section 161Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(i)(a), 23(1)(a), 9

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High Courts23 Dec 2015Disposed Off

Milun Suryajani and Others Vs Pune Municipal Commissioner, Shivajinagar and Others

Bombay High Court · (2016) 2 ABR 105

Constitution of India, 1950 - Article 21, 226, 39, 41, 42Mumbai Municipal Corporation Act, 1888 - Section 61Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 46

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High Courts23 Dec 2015

Shivram Mahadev Shinde and Others Vs Maharashtra Housing & Area Development Authority and Others

Bombay High Court · (2015) 12 BOM CK 0090

Land Acquisition Act, 1894 - Section 11, 16, 17, 17(1), 18Maharashtra Land Revenue Code, 1966 - Section 20, 22Penal Code, 1860 (IPC) - Section 179

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High Courts23 Dec 2015

Chairman cum Managing Director, Western Coalfields Ltd. Vs Pramod Gulabchand Baid and Others

Bombay High Court · (2015) 12 BOM CK 0008

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 8

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High Courts23 Dec 2015

Sayada Mumtaz Jahan Sayad Ahteshamuddin and Others Vs Talat Shikshan Mandal and Others

Bombay High Court · (2015) 12 BOM CK 0004

Constitution of India, 1950 - Article 226Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5 [2]

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High Courts23 Dec 2015Disposed Off