High Courts23 Dec 1920
Dattatraya Keshav Deshpande Vs Tukaram Raghu Chorage
Bombay High Court · AIR 1921 Bom 17 : (1921) 23 BOMLR 376 : 61 Ind. Cas. 572
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 1 of 15
High Courts21 Dec 1920Dismissed
Fakirappa Veerbhadrappa Vs Savitrewa Sangappa
Bombay High Court · (1921) 23 BOMLR 482
High Courts20 Dec 1920Dismissed
Manilal Jugaldas Vs Banubai Framji Commissariat
Bombay High Court · AIR 1921 Bom 266 : (1921) 23 BOMLR 374
High Courts14 Dec 1920Dismissed
Gopalji Kallianji Vs Chhaganlal Vithalji
Bombay High Court · AIR 1921 Bom 419 : (1921) 23 BOMLR 614
Limitation Act, 1963 — Article 158
High Courts13 Dec 1920Dismissed
Nakimo Dewani Vs Musammat Pemba Dichen
Bombay High Court · (1921) 23 BOMLR 698
High Courts13 Dec 1920Allowed
Jerup Teja and Co. Vs Peerbhoy Adamji Peerbhoy
Bombay High Court · AIR 1921 Bom 421 : (1921) 23 BOMLR 1241
Transfer of Property Act, 1882 — Section 69
High Courts10 Dec 1920Dismissed
Maharaj Bahadur Singh Vs Balchand
Bombay High Court · (1922) 24 BOMLR 623
High Courts09 Dec 1920
Sayyapureddi Chinnayya Dhora Vs The King-Emperor
Bombay High Court · (1921) 23 BOMLR 705
Penal Code, 1860 (IPC) — Section 304(1)
High Courts09 Dec 1920Dismissed
Kali Nath Roy Vs The King-Emperor
Bombay High Court · (1921) 23 BOMLR 709
Penal Code, 1860 (IPC) — Section 124A
High Courts07 Dec 1920Dismissed
Hamidalli Kadamalli Vs Ahmedalli Mhibuballi
Bombay High Court · AIR 1921 Bom 67 : (1921) 23 BOMLR 480
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts07 Dec 1920Dismissed
Malraju Lakshmi Venkayyamma Row Bahadur Zamindarini Garu Vs Venkatadri Appa Row Bahadur Zamindar Garu
Bombay High Court · (1921) 23 BOMLR 713
High Courts07 Dec 1920Allowed
Venkatesh Raval Shetti Vs Bhiku Venkatesh Bhat
Bombay High Court · AIR 1921 Bom 207 : (1921) 23 BOMLR 478
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Dec 1920
Venkatesh Keval Shetti Vs Bhiku Venkatesh Bhat
Bombay High Court · (1921) ILR (Bom) 1135
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Dec 1920Dismissed
Shantmurti Devappa Kalyanpur Vs Narayan Ramchandra Prabhu
Bombay High Court · AIR 1921 Bom 209(1) : (1921) 23 BOMLR 476
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts06 Dec 1920
Shantmurti Devappa Kallyanpur Vs Narayan Ramchandra Prabhu and Others
Bombay High Court · (1921) ILR (Bom) 1132
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts03 Dec 1920Dismissed
Radhakrishna Ayyar Vs Swaminatha Ayyar
Bombay High Court · (1921) 23 BOMLR 718
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109(c)
High Courts02 Dec 1920Dismissed
Emperor Vs Babu Santu Jadhav
Bombay High Court · (1921) 23 BOMLR 358 : 61 Ind. Cas. 52
Penal Code, 1860 (IPC) — Section 279
High Courts02 Dec 1920Dismissed
Chhaganlal Kalidas Vs Farasram Kurnashankar
Bombay High Court · AIR 1921 Bom 142 : (1921) 23 BOMLR 473
High Courts01 Dec 1920
In Re: Holibasappa Pareppa Sangoli
Bombay High Court · AIR 1921 Bom 394 : (1921) 23 BOMLR 357 : 61 Ind. Cas. 63
High Courts01 Dec 1920Allowed
Raja of Ramnad Vs Velusami Tevar
Bombay High Court · (1921) 23 BOMLR 701