High Courts23 Dec 1981
Hind Construction and Engineering Co. Ltd. Vs Union of India
Bombay High Court · AIR 1982 Bom 365 : (1982) 84 BOMLR 147
Arbitration Act, 1940 — Section 2
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 1 of 26
High Courts23 Dec 1981Allowed
Punja Chindhu and another Vs State of Maharashtra and others
Bombay High Court · (1983) MhLj 569
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 86
High Courts22 Dec 1981
Shankarrao Abasaheb Pawar and another Vs L.V. Jadhav and another
Bombay High Court · (1983) ARBLR 44 : (1982) 1 BomCR 352
Dowry Prohibition Act, 1961 — Section 2, 3, 4
High Courts21 Dec 1981
Mario Miranda Vs Pilot Bunder Co-operative Housing Society Ltd. and Others
Bombay High Court · (1982) 1 BomCR 186
High Courts18 Dec 1981Allowed
Ramchandra Choudhari Vs State of Maharashtra
Bombay High Court · (1982) 2 BomCR 205
Penal Code, 1860 (IPC) — Section 103, 307, 99
High Courts17 Dec 1981
In Re: C.A. Galiakotwala and Co. Pvt. Ltd.
Bombay High Court · (1981) 12 BOM CK 0001
Companies Act, 1913 — Section 163(1)Companies Act, 1956 — Section 434, 434(1)Sales of Goods Act, 1930 — Section 59
High Courts16 Dec 1981
Air India Corporation Vs Richard Rashid Khan
Bombay High Court · (1983) 1 LLJ 125
Air Corporations Act, 1953 — Section 20(1), 45, 8(2)Constitution of India, 1950 — Article 14, 16, 19(1), 226, 31Customs Act, 1962 — Section 112, 119, 135(1)
High Courts16 Dec 1981
Svadeshi Mills Company Ltd. Vs Union of India and others
Bombay High Court · (1982) 10 ELT 237
High Courts16 Dec 1981
Mary D'' Souza Vs Domnic John D''Souza, since deceased through his heir and legal representative Martinha D''Cruz
Bombay High Court · (1982) 1 BomCR 171 : (1982) 84 BOMLR 89
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 13(2)Constitution of India, 1950 — Article 227
High Courts16 Dec 1981Allowed
Sardarkhan Rahimkhan Pathan Vs State of Maharashtra
Bombay High Court · (1982) 1 BomCR 319
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
High Courts11 Dec 1981Allowed
Narayan Muktaji Dhage and Ganpat Narayan Dhage Vs Special Land Acquisition Officer and Another
Bombay High Court · (1982) 2 BomCR 132
Land Acquisition Act, 1894 — Section 4(1), 9
High Courts10 Dec 1981
Sitaram Shivchandrai Gadodia Vs Gordhandas Shivchandrai
Bombay High Court · (1983) MhLj 830
Succession Act, 1925 — Section 263
High Courts09 Dec 1981Allowed
Madhukar Deuba Patil Vs State of Maharashtra
Bombay High Court · (1982) 2 BomCR 214
Penal Code, 1860 (IPC) — Section 406, 408
High Courts08 Dec 1981Dismissed
Riyasatbi Shaikh Jani and Another Vs Shaikh Jani Shaikh Kasam and Another
Bombay High Court · (1982) 2 BomCR 156
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Dec 1981
Avinash alias Tatyarao Martandarao Mahajan Vs State of Maharashtra and Another
Bombay High Court · (1982) 2 BomCR 110
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12
High Courts08 Dec 1981Dismissed
Khalil-Ur-Rehman Vs Zafar-Abid and Another
Bombay High Court · (1982) 1 BomCR 305
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146, 146(1), 482Penal Code, 1860 (IPC) — Section 114, 323, 341, 448
High Courts07 Dec 1981Allowed
Municipal Corporation of Greater Bombay Vs Akatai Tataba Hankare
Bombay High Court · (1982) ACJ 284
High Courts05 Dec 1981
Municipal Corporation of Greater Bombay Vs Ramadevi Shri Nivas Ruja and Another
Bombay High Court · AIR 1982 Bom 391 : (1982) 84 BOMLR 399 : (1982) MhLj 377
Land Acquisition Act, 1894 — Section 3, 30Transfer of Property Act, 1882 — Section 40
High Courts05 Dec 1981
Patel Prabhudas Purshottamdas Vs Union of India and others
Bombay High Court · (1982) 10 ELT 112
Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 11A, 35, 35A, 36, 36(2)
High Courts05 Dec 1981
Smt. Chandra Srinivasan Vs D.M. Sukhtankar
Bombay High Court · AIR 1982 Bom 254 : (1982) 84 BOMLR 48
Bombay Municipal Corporation Act, 1888 — Section 69