High Courts06 Dec 1918

In Re Vasudeo Pundlik Samant

Bombay High Court · AIR 1919 Bom 79 : (1919) 21 BOMLR 274 : 50 Ind. Cas. 491

Bombay Village Police Act, 1867 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 1