High Courts24 Dec 2013Allowed
Shivajirao Bhanudas Kardile Vs State of Maharashtra
Bombay High Court · (2014) MCR 363
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 1 of 135
High Courts24 Dec 2013Partly Allowed
Imperial Exim (India) Pvt. Ltd. Vs State of Maharashtra and Others
Bombay High Court · (2014) 2 BomCR(Cri) 108
High Courts24 Dec 2013Disposed Off
Aristo Pharmaceuticals Pvt. Ltd. Vs Innova Cap Tab and Another
Bombay High Court · (2014) 3 BomCR 133 : (2014) 57 PTC 398
High Courts24 Dec 2013Allowed
Jagannath Raghunath Shelke Vs The State of Maharashtra and The Superintendent
Bombay High Court · (2014) 2 BomCR(Cri) 468
High Courts24 Dec 2013
Vijayabai Balasaheb Lelkar and Others Vs Amol Bapurao Kokane and Others
Bombay High Court · (2013) 12 BOM CK 0121
High Courts24 Dec 2013Dismissed
Bombay Goods Transport Association, Bombay Parivahan Terminal Ltd. and Bgta Sutlej Co-Op. Premises Society Ltd. Vs Mumbai Metropolitan Region Development Authority and Others
Bombay High Court · (2013) 12 BOM CK 0102
High Courts24 Dec 2013Allowed
Sonali Ramchandran Ayyar Vs Ramachandran Venkatraman Ayyar
Bombay High Court · (2014) 1 ABR 719 : (2014) 3 ALLMR 354 : (2014) 3 MhLj 727
High Courts24 Dec 2013Allowed
United India Insurance Co. Ltd. Vs Kirtikumar and Mahavir
Bombay High Court · (2013) 12 BOM CK 0098
High Courts24 Dec 2013
The Society of St. Mary''s School and Another Vs The Pune Zilla Parishad and Others The Bishop''s Education Society and Another Vs The State of Maharashtra and Others P.A. Inamdar and Others Vs The Union of India and Others
Bombay High Court · (2014) 1 ABR 635 : (2014) 3 ALLMR 102 : (2014) 2 BomCR 281
High Courts24 Dec 2013Partly Allowed
The State of Maharashtra Vs Sanjay Ramchandra Yadav
Bombay High Court · (2014) 141 FLR 103 : (2014) 1 LLJ 444
High Courts24 Dec 2013Dismissed
Niranjani Roshan Rao Vs Roshan Mark Pinto
Bombay High Court · (2014) 2 ABR 321 : (2014) 5 ALLMR 292 : (2014) 1 DMC 124
High Courts24 Dec 2013
Vodafone India Ltd. Vs Union of India and Others
Bombay High Court · (2014) 265 CTR 42
High Courts24 Dec 2013
M/s. Eagle Agro-Farm Private Limited Vs M/s. Eagle Soraj Townships Private Ltd., Mr. Lakshman Gopichand Kariyaa and M/s. Shirdi Estates
Bombay High Court · (2014) 1 ABR 728 : (2014) 4 ALLMR 317 : (2014) 2 BomCR 684 : (2014) 5 MhLj 330
High Courts24 Dec 2013Dismissed
Shernaz Faroukh Lawyer and Villy Pirojsha Avasia (also known as, Villie Pirojsha Avasia) Vs Manek Dara Sukhadwalla and Shiavax Hoshie Dolikuka
Bombay High Court · (2014) 4 ABR 255 : (2014) 2 BomCR 591
High Courts24 Dec 2013Disposed Off
KSL and Industries limited and Another Vs Punjab National Bank
Bombay High Court · (2013) 12 BOM CK 0011
High Courts24 Dec 2013Disposed Off
Shri Balkrishna Dwivedi Vs The Municipal Corporation of Greater Mumbai and Others
Bombay High Court · (2014) 1 ABR 717 : (2014) 3 ALLMR 611 : (2014) 4 MhLj 189
High Courts23 Dec 2013
Ashok Yadavrao Chavhan Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 654
High Courts23 Dec 2013Allowed
Ashfaq Husain Vs Chief Executive Officer,Zilla Parishad
Bombay High Court · (2014) 4 ABR 409
High Courts23 Dec 2013Dismissed
S.S.V. Developers and Hiral Dinesh Vora Vs Union of India and Others
Bombay High Court · (2014) 1 ABR 667 : (2014) 3 ALLMR 1 : (2014) 2 BomCR 541
High Courts23 Dec 2013
Shaikh Iliyas Shaikh Yousuf and Others Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 409