High Courts22 Dec 1909Dismissed
In Re: Dhondo Kashinath Phadke
Bombay High Court · (1910) 12 BOMLR 120
Newspapers (Incitement to Offences) Act, 1908 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 1 of 8
High Courts21 Dec 1909Dismissed
Bai Manekbai Vs Naranji Dwarkadas
Bombay High Court · (1910) 12 BOMLR 454
High Courts17 Dec 1909
The Advocate-General of Bombay Vs Haji Esmail Hassam
Bombay High Court · 5 Ind. Cas. 213
City of Bombay Municipal Council Act, 1988 — Section 349A, 349BCivil Procedure Code, 1908 (CPC) — Section 79, 91
High Courts17 Dec 1909Dismissed
The Advocate-General of Bombay Vs Haji Ismail Hasham
Bombay High Court · (1910) 12 BOMLR 274
Bombay Municipal Corporation Act, 1888 — Section 349ACivil Procedure Code, 1908 (CPC) — Section 79, 91
High Courts16 Dec 1909Allowed
Musammat Lal Kunwar Vs Chiranji Lal
Bombay High Court · (1910) 12 BOMLR 244
High Courts16 Dec 1909Dismissed
Raja Peary Mohan Mukerji Vs Narendra Nath Mukerji
Bombay High Court · (1910) 12 BOMLR 257
High Courts08 Dec 1909Allowed
Trimbak Ramchandra Pandit Vs Shekh Gulam Zilani Waiker
Bombay High Court · (1910) 12 BOMLR 208
High Courts06 Dec 1909
Haji Jackeria Haji Ahmed Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 27
Insolvency Act, 1848 — Section 73, 9
High Courts03 Dec 1909Dismissed
Thakur Nawab Ali Khan Vs Wahid Ali
Bombay High Court · (1910) 12 BOMLR 161
High Courts02 Dec 1909Allowed
Maung Tha Huyin Vs Maung Mya Su.
Bombay High Court · (1910) 12 BOMLR 234
High Courts30 Nov 1909Allowed
The Secretary of State Vs Laldas Narandas
Bombay High Court · (1910) 12 BOMLR 16
Bombay Land Revenue Code, 1879 — Section 48(a)
High Courts29 Nov 1909Dismissed
Ravji Mahadu Patil Vs Sakuji Kaloji
Bombay High Court · (1910) 12 BOMLR 204
High Courts25 Nov 1909
In Re: Shiv Lal Padma
Bombay High Court · 5 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 195Presidency Small Cause Courts Act, 1882 — Section 37, 38
High Courts25 Nov 1909Dismissed
In Re: Shivlal Padma
Bombay High Court · (1910) 12 BOMLR 130
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 Nov 1909
Nathubhai Kusandas Vs Pranjivan Lalchand
Bombay High Court · (1910) 12 BOMLR 13
High Courts16 Nov 1909
Moosa Adam Patel Vs Ismail Moosa
Bombay High Court · (1910) 12 BOMLR 169
Transfer of Property Act, 1882 — Section 53