High Courts04 Mar 1909
Hargovan Ramji Vs Mulji Harjevan
Bombay High Court · 4 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 8 of 8
High Courts02 Mar 1909
Virupaxappa Fakirappa Vs Sherif Sab Mulla Masud Sab
Bombay High Court · 2 Ind. Cas. 494
Bombay District Police Act, 1890 — Section 44
High Courts02 Mar 1909
Kashinath Moreshwar Vaidya Vs Baji Pandurang Vaidya
Bombay High Court · 3 Ind. Cas. 763
High Courts12 Feb 1909
Krishnaji Pandurang Vs Gajanan Balvant Kulkarni
Bombay High Court · 2 Ind. Cas. 489
High Courts10 Feb 1909
Byramji Rustomji Mistri Vs Heerabai
Bombay High Court · 2 Ind. Cas. 161
Succession Act, 1865 — Section 282
High Courts09 Feb 1909
Emperor Vs Abdulali Sharfali
Bombay High Court · 1 Ind. Cas. 280
Criminal Procedure Code, 1898 (CrPC) — Section 292
High Courts09 Feb 1909
Trimbak Gopal Paricharak Vs Krishnarao Pandurang Krishnarao Pandurang Vs Vishvanath Gopal Badre
Bombay High Court · 2 Ind. Cas. 419
Specific Relief Act, 1877 — Section 42
High Courts05 Feb 1909
Miya Mahomed Haji Jan Mahomed Vs Zorabi
Bombay High Court · 2 Ind. Cas. 157
Letters Patent Act, 1865 — Clause 15
High Courts03 Feb 1909
Emperor Vs De Sylva
Bombay High Court · 1 Ind. Cas. 343
Bombay Abkari Act, 1878 — Section 43, 9Sea Customs Act, 1878 — Section 19
High Courts01 Feb 1909
Ranchhodbhai Valavbhai Vs The Collector of Kaira
Bombay High Court · 2 Ind. Cas. 492
High Courts01 Feb 1909
Mulji Tejsey and Others Vs Ransey Devraj and Others
Bombay High Court · 3 Ind. Cas. 837
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Contract Act, 1872 — Section 28Presidency Small Cause Courts Act, 1882 — Section 22
High Courts26 Jan 1909
Hiralal Icchalal Majmundar Vs Narsilal Chaturbhujdas Desai
Bombay High Court · 2 Ind. Cas. 469
Limitation Act, 1877 — Section 19Transfer of Property Act, 1882 — Section 60
High Courts22 Jan 1909
Raghunath Ji Tarachand Vs The Bank of Bombay
Bombay High Court · 2 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 99Contract Act, 1872 — Section 11