High Courts07 Jul 1909
Suleman Adam Vs Emperor
Bombay High Court · 3 Ind. Cas. 774
Criminal Procedure Code, 1898 (CrPC) — Section 112, 115
COURT ARCHIVE
Bombay High Court judgments, 1909
157 judgments · page 6 of 8
High Courts07 Jul 1909
Bichubha Mansangji Vs Vela Dhanji Patel and Others
Bombay High Court · 3 Ind. Cas. 773
High Courts05 Jul 1909
Dagdu Sakharam Vs Totaram Narayan and Others
Bombay High Court · 4 Ind. Cas. 243
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts02 Jul 1909
Krishnaji Narayan Hardikar Vs Balkrishna Venkatesh Phadke
Bombay High Court · 3 Ind. Cas. 772
High Courts02 Jul 1909
Kisandas Rupchand and Others Vs Rachappa Vithoba Shilvant and Others
Bombay High Court · 4 Ind. Cas. 726
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Jul 1909
Baldev Tribhuvandas Gujauati Vs Baldevdas Dwarkadas
Bombay High Court · 3 Ind. Cas. 45
High Courts01 Jul 1909
Mustaffa Rahim Vs Motilal Chunilal and Others
Bombay High Court · 2 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 426
High Courts26 Jun 1909
Peruri Suryanarayan and Co. Vs Gullapudi Chinna Narsingham and Others
Bombay High Court · 4 Ind. Cas. 133
Arbitration Act, 1940 — Section 19
High Courts21 Jun 1909
Jivanji Jamshedji Lakdawalla Vs Burjorji Naserwanji Vakil and Others
Bombay High Court · 3 Ind. Cas. 770
High Courts21 Jun 1909
Ismailji Yusufali Vs Raghunath Lachiram Marwadi
Bombay High Court · 3 Ind. Cas. 779
Contract Act, 1872 — Section 25
High Courts21 Jun 1909
Mahadev Narayan Lokhande Vs Vinayak Gangadhar Purandhare
Bombay High Court · 3 Ind. Cas. 769
Dekkhan Agriculturists Relief Act, 1879 — Section 2(6)(2)Transfer of Property Act, 1882 — Section 88
High Courts15 Jun 1909
Kalgauda Tavanappa Patil Vs Somappa Tammangauda Patil
Bombay High Court · 3 Ind. Cas. 809
High Courts14 Jun 1909
Chabildas Lallubhai Vs Ramdas Chabildas and Others
Bombay High Court · 3 Ind. Cas. 257
Specific Relief Act, 1877 — Section 42
High Courts14 Jun 1909
Ahmedbhoy Habibbhoy Vs Sir Dinshaw M. Petit and Others
Bombay High Court · 3 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jun 1909
Virji Bhagwan Vs Bai Amba
Bombay High Court · 3 Ind. Cas. 744
Penal Code, 1860 (IPC) — Section 499
High Courts14 Apr 1909
Parshottam Hargovan Parekh Vs Harbhamji Amarsangji Thakor and Others
Bombay High Court · 3 Ind. Cas. 753
High Courts14 Apr 1909
Bhimacharya Venkatacharya Vs Ramacharya Bhimacharya and Others
Bombay High Court · 3 Ind. Cas. 750
High Courts07 Apr 1909
The Trustees for the Improvement of the City of Bombay Vs Jalbhoy Ardesir Sett
Bombay High Court · 3 Ind. Cas. 757
City of Bombay Improvement Act, 1898 — Section 49(2)
High Courts06 Apr 1909
Santa Bandu Vs Emperor
Bombay High Court · 3 Ind. Cas. 742
Criminal Procedure Code, 1898 (CrPC) — Section 44Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 107